High Courts23 Nov 1995Allowed
Sobha Ram Vs R.S.R.T.C.
Rajasthan High Court · (1997) 3 LLJ 469 : (1996) 2 WLC 52
COURT ARCHIVE
Rajasthan High Court judgments, 1995
517 judgments · page 3 of 26
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs SYNTHETIC STONES
Rajasthan High Court · (1999) 157 CTR 591
Income Tax Act, 1961 — Section 256, 43, 80J
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs CHANDRA SINGH and SONS.
Rajasthan High Court · (1996) 131 CTR 547
Income Tax Act, 1961 — Section 256, 43B
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs BOMBAY MOTORS CO.
Rajasthan High Court · (1996) 130 CTR 286
Income Tax Act, 1961 — Section 256, 43B
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs BOMBAY MOTORS.
Rajasthan High Court · (1996) 132 CTR 38
Income Tax Act, 1961 — Section 256, 43B
High Courts22 Nov 1995
Ram Pyari and Others Vs Bharat Singh and Others
Rajasthan High Court · (1996) 2 ACC 162 : (1996) 2 RLW 443 : (1996) 2 WLC 718
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 297, 304A, 337
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs USHA PRESTRESSED and ALLIED INDUSTRIES.
Rajasthan High Court · (1996) 131 CTR 551
Income Tax Act, 1961 — Section 256, 43B
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs RODAJI DEEP CHAND.
Rajasthan High Court · (1996) 132 CTR 15
Income Tax Act, 1961 — Section 256, 43B
High Courts22 Nov 1995
Commissioner of Income Tax Vs Radha Madhav Gum Factory
Rajasthan High Court · (1995) 11 RAJ CK 0017
Income Tax Act, 1961 — Section 256(1), 43(1)
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs LAKE CITY WINES.
Rajasthan High Court · (1996) 131 CTR 478
Income Tax Act, 1961 — Section 256, 43B
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs EMERY STONES MANUFACTURING CO.
Rajasthan High Court · (1999) 157 CTR 593
Income Tax Act, 1961 — Section 256
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs MADAN and CO.
Rajasthan High Court · (1996) 131 CTR 459
Income Tax Act, 1961 — Section 256, 263, 43B
High Courts20 Nov 1995
COMMISSIONER OF WEALTH TAX Vs R. K. INDERJEET SINGH.
Rajasthan High Court · (1996) 130 CTR 350
Wealth Tax Act, 1957 — Section 27(1), 7(4)
High Courts20 Nov 1995
Commissioner of Gift-tax Vs H.H. Maharaja Gaj Singh
Rajasthan High Court · (1996) 218 ITR 133
Gift Tax Act, 1958 — Section 26Income Tax Act, 1961 — Section 256, 260
High Courts20 Nov 1995
Commissioner of Income Tax Vs Rajendra Textiles
Rajasthan High Court · (1997) 225 ITR 516
Income Tax Act, 1961 — Section 80HH
High Courts20 Nov 1995
Commissioner of Income Tax Vs M.A. Presstressed Works
Rajasthan High Court · (1996) 130 CTR 206 : (1996) 220 ITR 226
Income Tax Act, 1961 — Section 246, 253, 275
High Courts20 Nov 1995
Commissioner of Income Tax Vs Saboo Emery Stones
Rajasthan High Court · (1996) 220 ITR 295
Income Tax Act, 1961 — Section 2(24), 28
High Courts20 Nov 1995
COMMISSIONER OF GIFT TAX Vs H. H. MAHARAJA GAJ SINGH OF JODHPUR.
Rajasthan High Court · (1996) 130 CTR 217
Gift Tax Act, 1958 — Section 26(1)Income Tax Act, 1961 — Section 256, 260
High Courts20 Nov 1995
Dinesh Kumar Singhal Vs Jaswant Singh and Others United India Insurance Co. Ltd. Vs Dinesh Kumar Singhal and Others
Rajasthan High Court · (1996) 2 ACC 480 : (1996) 2 RLW 420
Motor Vehicles Act, 1988 — Section 92A
High Courts20 Nov 1995
COMMISSIONER OF INCOME TAX Vs HINDUSTAN RADIATORS.
Rajasthan High Court · (1996) 130 CTR 545
Income Tax Act, 1961 — Section 143, 144B, 154, 207, 208