High Courts31 Aug 1995Allowed
Smt. Pushpa Devi Dhoot Vs Income Tax Officer
Rajasthan High Court · (1996) 84 TAXMAN 441
Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 313, 362, 482Income Tax Act, 1961 — Section 276C, 277
COURT ARCHIVE
Rajasthan High Court judgments, 1995
517 judgments · page 7 of 26
High Courts31 Aug 1995
Municipal Council Vs Smt. Sarla Devi and Others
Rajasthan High Court · (1995) 2 WLN 105
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts30 Aug 1995Dismissed
Vinod Kumar Vs Smt. Kaushalya
Rajasthan High Court · (1996) 1 DMC 603 : (1996) 2 WLC 512
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24, 25
High Courts29 Aug 1995Allowed
Ishwarsingh Vs State and Others
Rajasthan High Court · (1995) 2 WLN 108
High Courts29 Aug 1995Dismissed
Rajveer Singh Vs Judge, Labour Court and Another
Rajasthan High Court · (1998) 3 LLJ 143 : (1996) 2 RLW 73 : (1996) WLC 280
Industrial Disputes Act, 1947 — Section 25F, 25H
High Courts28 Aug 1995
Smt. Naraini Devi Vs Gopal Lal and Others
Rajasthan High Court · (1996) 2 CivCC 272 : (1996) 2 RLW 197 : (1996) 1 WLC 600 : (1995) 2 WLN 359
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Aug 1995
Textile Labour Union Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 3 LLJ 467 : (1996) 2 WLC 62
Payment of Wages Act, 1936 — Section 15
High Courts25 Aug 1995Allowed
Gopali (Smt.) Vs Bhagchand and Another
Rajasthan High Court · (1997) ACJ 682 : (1998) 3 LLJ 507 : (1996) 2 RLW 288 : (1996) 2 WLC 451
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 140, 143
High Courts24 Aug 1995Dismissed
Raghunandan Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 1 RLW 107 : (1996) 2 WLC 694 : (1995) 2 WLN 619
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Aug 1995Dismissed
State of Rajasthan and Another Vs Labour Court and Another
Rajasthan High Court · (1995) 70 FLR 463 : (1998) 3 LLJ 542 : (1996) 3 WLC 496
Industrial Disputes Act, 1947 — Section 25F
High Courts24 Aug 1995Dismissed
Sohan Lal Vs Judge, Labour Court and Another
Rajasthan High Court · (1998) 3 LLJ 576
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts23 Aug 1995Dismissed
Smt. Nandana Vs Pradeep Bhandari
Rajasthan High Court · (1996) 1 DMC 285 : (1995) 2 RLW 406 : (1996) 2 WLC 234
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 18 Rule 3, Order 9 Rule 13, Order 9 Rule 6Family Courts Act, 1984 — Section 13, 13, 9Hindu Marriage Act, 1955 — Section 13
High Courts23 Aug 1995Allowed
Banwari Lal Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1996 Raj 109 : (1996) 1 RLW 40 : (1996) 2 WLC 668
Constitution of India, 1950 — Article 14Rajasthan Urban Improvement Trust Act, 1959 — Section 29(2)
High Courts22 Aug 1995Dismissed
Bhagwan Sahai Vs Raju alias Rajendra Kumar and Others
Rajasthan High Court · (1996) CriLJ 2290 : (1996) 2 RLW 298 : (1996) 1 WLC 139
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B, 306, 498A
High Courts19 Aug 1995Dismissed
Laxmanlal Meena and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (1995) 2 WLN 111
High Courts17 Aug 1995Allowed
Kulvendra Singh Vs The State of Rajasthan
Rajasthan High Court · (1995) CriLJ 4214
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts17 Aug 1995
Rajendra Pal Vs Union of India (UOI) and Others
Rajasthan High Court · (1995) 2 WLN 109
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 21, 22, 24
High Courts16 Aug 1995Allowed
Colonel J.S. Ghura Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 2158 : (1996) RLW 487 : (1996) 1 RLW 487 : (1996) 3 WLC 126
Criminal Procedure Code, 1973 (CrPC) — Section 197(2), 482Penal Code, 1860 (IPC) — Section 107, 306
High Courts16 Aug 1995Dismissed
Lal Chand Vs Chunni Lal and Others
Rajasthan High Court · (1996) 1 WLC 130 : (1995) 2 WLN 351
Arbitration Act, 1940 — Section 34, 39
High Courts14 Aug 1995
Lakkhi and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1996) CriLJ 2965 : (1996) 2 RLW 200 : (1996) 2 WLC 613
Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 428, 432, 433, 433APenal Code, 1860 (IPC) — Section 302, 511, 53, 55, 55A