High Courts11 Aug 1995Dismissed
Smt. Bharti Sachdeva Vs State and Others
Rajasthan High Court · (1996) CriLJ 2102 : (1996) 2 RCR(Criminal) 239 : (1996) 1 RLW 255 : (1996) 2 WLC 262
Criminal Procedure Code, 1973 (CrPC) — Section 267, 267(1), 267(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1995
517 judgments · page 8 of 26
High Courts09 Aug 1995Allowed
Smt. Shanti Rajoriya and Another Vs Chiman Singh
Rajasthan High Court · (1995) 2 WLN 539
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts08 Aug 1995
Rajasthan Housing Board and Others etc. Vs Awasan Mandal Parijat Uncha Aywarg Sangarsh Samiti
Rajasthan High Court · AIR 1996 Raj 47 : (1995) 2 RLW 371 : (1996) 1 WLC 10
Constitution of India, 1950 — Article 14, 226Rajasthan Housing Board Act, 1970 — Section 26
High Courts08 Aug 1995
Kesri Singh Vs Mitha Lal Metha and Another
Rajasthan High Court · (1996) 2 WLC 741 : (1995) 2 WLN 338
High Courts07 Aug 1995Allowed
Karni Dan Vs State of Rajasthan and Others
Rajasthan High Court · (1996) CriLJ 1200 : (1995) 2 RLW 690 : (1996) 2 WLC 245 : (1995) 2 WLN 309
Penal Code, 1860 (IPC) — Section 302, 397Rajasthan Prisons (Shortening of Sentences) Rules, 1958 — Rule 12, 9(1)Rajasthan Prisons Rules, 1951 — Rule 135, 136, 137, 138, 139
High Courts07 Aug 1995Allowed
Pritam Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 3 WLC 659 : (1995) 2 WLN 354
Constitution of India, 1950 — Article 226, 309
High Courts04 Aug 1995Dismissed
Poonamchand Kothari Vs Rajasthan Tube Manufacturing Co. Ltd. and Others
Rajasthan High Court · (1996) 87 CompCas 842
Companies Act, 1956 — Section 10, 61, 63, 73(2B)
High Courts03 Aug 1995
Badri and Others Vs State of Rajasthan
Rajasthan High Court · (1995) 39 WLN 404(1)
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts02 Aug 1995Allowed
Masand Transport Vs Addl. Transport Commissioner and Another
Rajasthan High Court · (1996) 1 WLC 134 : (1995) 2 WLN 340
High Courts31 Jul 1995Allowed
Ramesh and Others Vs State of Rajasthan
Rajasthan High Court · (1996) 1 RLW 533 : (1995) 2 WLN 495
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Penal Code, 1860 (IPC) — Section 302, 323
High Courts28 Jul 1995Dismissed
Smt. Sharbati and Others Vs The State of Rajasthan
Rajasthan High Court · (1995) 2 WLN 400
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts28 Jul 1995Dismissed
Urban Improvement Trust, Jodhpur Vs Smt. Sohni Devi and Another
Rajasthan High Court · AIR 1996 Raj 73 : (1997) 3 CivCC 288 : (1997) 3 CivCC 288 : (1995) 2 RLW 355 : (1996) 1 WLC 168
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 39 Rule 7, 115
High Courts27 Jul 1995Dismissed
Roshan Lal Vs P. Hemchandran
Rajasthan High Court · (1996) CriLJ 2155 : (1996) 2 RCR(Criminal) 191 : (1996) 1 RLW 326 : (1996) 2 RLW 33 : (1996) 1 WLC 591
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 192, 200, 202Penal Code, 1860 (IPC) — Section 304, 323, 341, 342, 349Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts27 Jul 1995Dismissed
Brijesh Kumar Vs Mohan Lal Sukhadia University
Rajasthan High Court · AIR 1996 Raj 77 : (1995) 2 RLW 353 : (1996) 1 WLC 140
Constitution of India, 1950 — Article 14, 226
High Courts26 Jul 1995Allowed
Jaikishan Vs State of Rajasthan
Rajasthan High Court · (1995) 2 WLN 586
Constitution of India, 1950 — Article 14, 226Land Acquisition Act, 1894 — Section 10, 11, 12, 13, 14
High Courts25 Jul 1995Dismissed
Buddhi and Another Vs Gyana and Another
Rajasthan High Court · (1996) CriLJ 616 : (1996) WLC 472
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397, 482
High Courts25 Jul 1995
Chatradhar Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1996 Raj 97 : (1996) 2 WLC 181
Constitution of India, 1950 — Article 226
High Courts25 Jul 1995Dismissed
Mohammed Iqbal and Others Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1996 Raj 78
Constitution of India, 1950 — Article 226
High Courts25 Jul 1995Allowed
The Rajasthan Co-Operative Dairy Federation Ltd. and Another Vs Amar Chand Jat and Another
Rajasthan High Court · (1995) 2 WLN 318
Limitation Act, 1963 — Section 12Payment of Wages Act, 1936 — Section 15, 17
High Courts25 Jul 1995Allowed
Rajasthan Co-operative Dairy Federation Ltd. and Another Vs Amar Chand Jat and Another
Rajasthan High Court · (1995) 71 FLR 1124 : (1997) 3 LLJ 64 : (1995) 2 RLW 544 : (1995) 3 WLC 630
Payment of Wages Act, 1936 — Section 17(1), 17(1A)