High Courts18 Aug 1994Allowed
Gokul Ram Vs Hari Ram and Others
Rajasthan High Court · AIR 1995 Raj 24 : (1994) 2 RLW 472
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Rajasthan High Court judgments, 1994
539 judgments · page 6 of 27
High Courts18 Aug 1994Dismissed
Lakhara and Co. Vs Shivakaran Bhanwar Lal Kila
Rajasthan High Court · AIR 1995 Raj 17 : (1994) 2 RLW 406
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 9, 96
High Courts17 Aug 1994
Radhey Shyam Ramswaroop Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 2 RLW 466 : (1995) 1 WLC 498 : (1994) 2 WLN 623
Constitution of India, 1950 — Article 14, 19Essential Commodities Act, 1955 — Section 3
High Courts16 Aug 1994Allowed
Purshottam and Others Vs Kanaiya Lal and Others
Rajasthan High Court · (1994) 2 RLW 464 : (1994) 2 WLN 621
Civil Procedure Code, 1908 (CPC) — Section 10, 115Transfer of Property Act, 1882 — Section 54
High Courts11 Aug 1994Allowed
Paras Mal Vs State of Rajasthan
Rajasthan High Court · (1994) 2 RLW 439 : (1995) 1 WLC 216 : (1994) 2 WLN 494
Constitution of India, 1950 — Article 14, 226, 301, 303, 304
High Courts11 Aug 1994Dismissed
Sukhdeo and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1994) 2 RLW 438 : (1995) 1 WLC 464 : (1994) 2 WLN 651
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 452
High Courts10 Aug 1994Dismissed
Vinod Kumar Rao and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1994) 2 RLW 384A : (1994) 3 WLC 1 : (1994) 2 WLN 609
Constitution of India, 1950 — Article 309
High Courts10 Aug 1994Dismissed
Gajendra Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1995) CriLJ 2133 : (1994) 2 RLW 377 : (1995) 3 WLC 501 : (1994) 2 WLN 643
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(5), 145(6), 146(1)Penal Code, 1860 (IPC) — Section 379, 427, 447Transfer of Property Act, 1882 — Section 54
High Courts09 Aug 1994Allowed
Nema Ram and Others Vs Mangilal
Rajasthan High Court · (1994) 2 RLW 254 : (1995) 1 WLC 443 : (1994) 2 WLN 486
Criminal Procedure Code, 1973 (CrPC) — Section 173, 200, 202, 319Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 341
High Courts09 Aug 1994
Mahendra Kumar Vs Bheem Raj Meena
Rajasthan High Court · (1994) 2 RLW 366 : (1995) 1 WLC 477 : (1994) 2 WLN 637
Constitution of India, 1950 — Article 173Representation of the People Act, 1951 — Section 117, 5, 81, 83, 86
High Courts09 Aug 1994
Gordhan Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 273
Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts09 Aug 1994Dismissed
Bajranglal Vs Union of India (UOI) and Others
Rajasthan High Court · (1994) 2 RLW 594 : (1994) 2 WLN 139
Income Tax Act, 1961 — Section 120, 132, 132A, 132B, 230A
High Courts09 Aug 1994Dismissed
Ram Narain Deora Vs The State of Rajasthan and Others
Rajasthan High Court · (1994) 2 RLW 189 : (1995) 1 WLC 490 : (1994) 2 WLN 634
Criminal Procedure Code, 1973 (CrPC) — Section 438, 482
High Courts09 Aug 1994
Smt. Laxmi Bai and Another Vs Union of India (UOI) and Others
Rajasthan High Court · (1994) 2 RLW 372 : (1995) 1 WLC 628 : (1994) 2 WLN 173
Banking Regulation Act, 1949 — Section 45Constitution of India, 1950 — Article 14
High Courts08 Aug 1994Allowed
Kishansingh and Others Vs State of Rajasthan
Rajasthan High Court · (1994) CriLJ 3503
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 149, 302, 307, 323, 460
High Courts08 Aug 1994
Commissioner of Income Tax Vs Rajesh Corporation
Rajasthan High Court · (1994) 2 RLW 362 : (1994) 2 WLN 461
Income Tax Act, 1961 — Section 185, 256
High Courts05 Aug 1994Dismissed
Sukh Ram and Another Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 257 : (1994) 2 RLW 256 : (1995) 1 WLC 321 : (1994) 2 WLN 514
Evidence Act, 1872 — Section 17, 18, 19, 20, 21Penal Code, 1860 (IPC) — Section 201, 302Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts05 Aug 1994
Commissioner of Income Tax Vs Sambhar Salts Ltd.
Rajasthan High Court · (1994) 08 RAJ CK 0035
Income Tax Act, 1961 — Section 147, 256
High Courts05 Aug 1994
Commissioner of Wealth-tax Vs Gokuldas Pradeep Kumar Rathi
Rajasthan High Court · (1995) 129 CTR 306 : (1995) 214 ITR 468
Wealth Tax Act, 1957 — Section 5(1), 7(4)Wealth Tax Rules, 1957 — Rule 1D
High Courts05 Aug 1994Allowed
Sahib Ram and Company Vs The Rajasthan State Agriculture Marketing Board
Rajasthan High Court · (1994) 2 RLW 434 : (1994) 2 WLN 159
Contract Act, 1872 — Section 74