COURT ARCHIVE

Rajasthan High Court judgments, 1994

539 judgments · page 5 of 27

High Courts02 Sept 1994Dismissed

Ramdeo and Another Vs State of Rajasthan

Rajasthan High Court · (1994) 2 RLW 653 : (1994) 2 RLW 47 : (1993) 3 WLC 33 : (1994) 2 WLN 512

Evidence Act, 1872 — Section 25, 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37, 67

High Courts01 Sept 1994Dismissed

Narottam Paliwal Vs Regional Transport Authority, Udaipur and Others

Rajasthan High Court · AIR 1995 Raj 27 : (1994) 2 RLW 511 : (1995) 1 WLC 95 : (1994) 2 WLN 506

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 80(3)

High Courts01 Sept 1994Allowed

State of Rajasthan and Others Vs Inhabitants of Bundi City

Rajasthan High Court · AIR 1995 Raj 116 : (1995) 2 WLC 381

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

High Courts30 Aug 1994

The New India Assurance Company Ltd. and Two of its Officers Vs Central Industrial Tribunal and Shri Kishan Gopal Thanvi

Rajasthan High Court · (1995) 1 LLJ 1186 : (1994) 2 RLW 505 : (1995) 1 WLC 13 : (1994) 2 WLN 425

Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25F

High Courts30 Aug 1994Dismissed

Dr. (Smt.) Shipra Vs Shri Shanti Lal

Rajasthan High Court · AIR 1995 Raj 50 : (1994) 2 RLW 606

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15Representation of the People Act, 1951 — Section 81(3), 82, 83, 86(4)

High Courts30 Aug 1994Allowed

Jai Ram Vs State of Rajasthan

Rajasthan High Court · (1995) CriLJ 1020 : (1994) 2 RLW 549 : (1995) 2 WLC 499

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B

High Courts30 Aug 1994Allowed

Jaggan Nath Vs The State of Rajasthan

Rajasthan High Court · (1994) 2 RLW 34 : (1994) 2 WLN 629

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8

High Courts26 Aug 1994

Commissioner of Wealth-tax Vs Smt. Lata Nawalkha

Rajasthan High Court · (1994) 122 CTR 34 : (1995) 213 ITR 577 : (1994) 2 RLW 495 : (1994) 2 WLN 421

Wealth Tax Act, 1957 — Section 27, 5(1)

High Courts26 Aug 1994

Official Liquidator, Janhitkari Alap Bachat Rindayatri Sansthan Pvt. Ltd. Vs Vishnu Kumar Pradhan and Others

Rajasthan High Court · (2001) 103 CompCas 1026

Companies Act, 1956 — Section 543

High Courts26 Aug 1994

Oriental Insurance Co. Ltd. Vs Chandri and Others

Rajasthan High Court · (1996) 2 ACC 458

Employees Compensation Act, 1923 — Section 4A

High Courts25 Aug 1994Allowed

Ghishilal and Others Vs State of Rajasthan and Another

Rajasthan High Court · (1995) 2 RLW 83 : (1994) 2 WLN 465

Penal Code, 1860 (IPC) — Section 380, 457

High Courts24 Aug 1994Dismissed

Surendra Kumar Vs Board of Secondary Education

Rajasthan High Court · AIR 1995 Raj 115 : (1994) 2 RLW 489 : (1995) 1 WLC 178

Evidence Act, 1872 — Section 115Rajasthan Secondary Education Act, 1957 — Section 36

High Courts24 Aug 1994

Shahi Process Vs Union of India (UOI)

Rajasthan High Court · (1996) 87 ELT 373

Central Excises and Salt Act, 1944 — Section 35B, 35F

High Courts24 Aug 1994Allowed

Kamal Raju and Another Vs State of Rajasthan

Rajasthan High Court · (1994) 2 RLW 61 : (1995) 1 WLC 190 : (1994) 2 WLN 510

High Courts24 Aug 1994Allowed

Pema Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · (1995) CriLJ 1293 : (1995) 2 RLW 91 : (1995) 3 WLC 294

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(3), 145(4), 482Penal Code, 1860 (IPC) — Section 302, 326

High Courts23 Aug 1994Allowed

Durga Dutt and Others Vs State of Rajasthan and Another

Rajasthan High Court · (1994) 2 RLW 198 : (1995) 1 WLC 114 : (1994) 2 WLN 533

Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 251, 259, 319Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 147, 148, 149, 182, 323

High Courts19 Aug 1994

Surya Prakash Vs Mohd. Jameel Khan

Rajasthan High Court · AIR 1995 Raj 16 : (1994) 2 RLW 474 : (1995) 2 WLC 260

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4Limitation Act, 1963 — Article 137

High Courts19 Aug 1994Dismissed

Municipal Council, Barmer Vs Gautam Chand

Rajasthan High Court · AIR 1995 Raj 72 : (1994) 2 RLW 423 : (1995) 1 WLC 461

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Rajasthan Municipalities Act, 1959 — Section 203

High Courts19 Aug 1994Dismissed

Hans Raj and Others Vs State of Rajasthan

Rajasthan High Court · (1995) CriLJ 1004 : (1994) 2 RLW 203

Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 302, 34, 452Rajasthan Police Rules, 1965 — Rule 10, 11, 12, 13, 14

High Courts19 Aug 1994Dismissed

Kishori Lal Verma Vs Hindustan Zinc Ltd. and Another

Rajasthan High Court · (1995) 2 LLJ 35 : (1994) 2 RLW 414 : (1995) 1 WLC 221