High Courts19 Sept 1994Dismissed
Bhanwarlal Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 625 : (1994) 2 RLW 216
Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 380, 411, 414, 457
COURT ARCHIVE
Rajasthan High Court judgments, 1994
539 judgments · page 4 of 27
High Courts19 Sept 1994
Jasu alias Jaswant Singh Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 1160
Criminal Procedure Code, 1973 (CrPC) — Section 235, 299, 309, 313, 354Penal Code, 1860 (IPC) — Section 302, 307, 397, 450
High Courts16 Sept 1994
Kshetriya Khadi Gramodyog Samiti Vs Union of India (UOI) and Others
Rajasthan High Court · (1998) 3 LLJ 1072 : (1995) 1 WLC 450
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 7A
High Courts15 Sept 1994
Maniya @ Mansingh Vs State of Rajasthan
Rajasthan High Court · (1995) 2 WLC 450 : (1994) 2 WLN 523
Criminal Procedure Code, 1973 (CrPC) — Section 208, 209, 313, 342Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts15 Sept 1994Dismissed
Bar Association, Sri Ganganagar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 11 : (1995) 1 WLC 9
Constitution of India, 1950 — Article 14, 21, 226, 38, 39ACriminal Procedure Code, 1973 (CrPC) — Section 10(6)Rajasthan Civil Courts Ordinance, 1950 — Section 16
High Courts14 Sept 1994
KRISHNA KUMAR RAWAT AND OTHERS Vs UNION OF INDIA AND OTHERS
Rajasthan High Court · (1995) 123 CTR 61 : (1995) 214 ITR 610 : (1995) 78 TAXMAN 142
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 23, 24, 269UC, 269UD, 4
High Courts14 Sept 1994Allowed
Bhakhar Ram and Another Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 1345 : (1995) 1 DMC 350 : (1994) 2 WLN 653
Dowry Prohibition (Amendment) Act, 1986 — Section 113BDowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts14 Sept 1994
Krishna Kumar Rawat and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (1995) 2 WLC 296
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269UC, 269UD
High Courts13 Sept 1994Allowed
Mishri Lal Vs Vidhadhar Singh Poonia and Others
Rajasthan High Court · (1994) 2 RLW 273 : (1995) 1 WLC 137 : (1994) 2 WLN 488
Criminal Procedure Code, 1973 (CrPC) — Section 110, 41, 482Penal Code, 1860 (IPC) — Section 427, 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts13 Sept 1994Dismissed
Rathi Gases Ltd. Vs Rajasthan State Electricity Board and Others
Rajasthan High Court · AIR 1995 Raj 139
Contract Act, 1872 — Section 23Electricity (Supply) Act, 1948 — Section 49, 78A
High Courts09 Sept 1994Dismissed
Nijamuddin Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 1 RLW 55
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts09 Sept 1994Allowed
Malkiyat Singh and Another Vs Om Prakash and Others
Rajasthan High Court · AIR 1995 Raj 38 : (1995) 2 RLW 60 : (1995) 1 WLC 191
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7, Order 8 Rule 9, 151
High Courts08 Sept 1994Dismissed
Laxmi Industrial Corporation Vs K.K. Tewari and Another
Rajasthan High Court · (1995) 70 FLR 707 : (1995) 2 LLJ 276 : (1995) 1 RLW 431 : (1995) 1 WLC 651
Payment of Wages Act, 1936 — Section 15(2), 17
High Courts08 Sept 1994Dismissed
Regional Transport Officer and Another Vs Pradeep Kumar Jain
Rajasthan High Court · AIR 1995 Raj 145 : (1994) 2 RLW 535 : (1994) 2 WLN 431
Constitution of India, 1950 — Article 14, 226, 300Motor Vehicles Act, 1988 — Section 47, 48
High Courts08 Sept 1994Dismissed
Vishnu Dutt and Another Vs Govind Das and Others
Rajasthan High Court · (1995) CriLJ 263 : (1995) 2 WLC 493 : (1994) 2 WLN 490
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 341, 427, 448
High Courts06 Sept 1994Dismissed
Derby Textiles Ltd. Vs Union of India (UOI)
Rajasthan High Court · (1994) 74 ELT 815 : (1994) 2 RLW 524 : (1995) 1 WLC 510
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 128Rajasthan High Court Ordinance, 1949 — Section 18
High Courts06 Sept 1994Allowed
Yaqub Ali Vs State of Rajasthan and Others
Rajasthan High Court · (1995) CriLJ 1376 : (1994) 2 RLW 555 : (1995) 2 WLC 730
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(1), 145(6), 146Judicial Officers Protection Act, 1850 — Section 3
High Courts05 Sept 1994
Govind Ballabh Parikh Vs Income Tax Officer
Rajasthan High Court · (1995) 214 ITR 519 : (1995) 2 WLC 490
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts05 Sept 1994Allowed
Gurdeo Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 1270 : (1994) 2 RLW 565 : (1994) 2 WLN 467
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 100, 300, 302, 34
High Courts05 Sept 1994Dismissed
Tola Ram Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 8 : (1994) 2 RLW 225 : (1995) 1 WLC 144
Criminal Procedure Code, 1973 (CrPC) — Section 328, 329, 330, 331, 332Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302, 84