COURT ARCHIVE

Rajasthan High Court judgments, 1994

539 judgments · page 27 of 27

High Courts11 Jan 1994Dismissed

Arajpatrit Rajya Karmachari Bhawan Nirman Sahkari Samiti Ltd. Vs The Registrar Co-operative Societies and Others

Rajasthan High Court · (1994) 1 RLW 456 : (1994) 1 WLC 461 : (1994) 1 WLN 34

Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 11, 17, 2, 21, 3

High Courts11 Jan 1994Allowed

Gharib Ram Sharma Vs Daulat Ram Kashyap and Others

Rajasthan High Court · (1994) 80 CompCas 267

Companies Act, 1956 — Section 10F, 397, 398

High Courts11 Jan 1994Allowed

Ravindra Narayan and Others Vs Registrar of Companies

Rajasthan High Court · (1994) 81 CompCas 925 : (1994) 1 WLN 532

Companies Act, 1956 — Section 220, 220(1), 220(2), 220(3), 5

High Courts07 Jan 1994Allowed

H Husain and Others Vs State

Rajasthan High Court · (1994) 1 WLN 237

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 171, 307, 323, 325

High Courts06 Jan 1994

Aadinath Textiles Vs RIICO and Another

Rajasthan High Court · (1994) 1 WLN 145

High Courts06 Jan 1994

Cachet Pharmuceuticals (Pvt.) Ltd. RIICO Industrial Area Vs The State of Rajasthan and Others

Rajasthan High Court · (1994) 1 WLN 388

Central Excises and Salt Act, 1944 — Section 12, 19, 3, 4Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 34

High Courts06 Jan 1994

Roshan Lal Vs State of Rajasthan and Others

Rajasthan High Court · (1994) 1 WLN 144

High Courts06 Jan 1994Dismissed

Gopikishan Parihar Vs Joint Secretary, COFEPOSA and Others

Rajasthan High Court · (1994) 1 WLN 111

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3, 7Constitution of India, 1950 — Article 14, 19, 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 438

High Courts06 Jan 1994Dismissed

Abdul Rehman Vs Rameshwar Dayal Prasadilal

Rajasthan High Court · (1994) 1 RLW 40 : (1994) 2 WLC 260 : (1994) 1 WLN 78

Income Tax Act, 1961 — Section 16Partnership Act, 1932 — Section 42, 47, 69

High Courts05 Jan 1994Dismissed

Jagdish Prasad Vs State of Rajasthan and Others

Rajasthan High Court · (1994) 1 WLN 1

Ajmer University Act, 1987 — Section 6Rajasthan Rules for Payment of Grant-in-Aid to Non Governmental Educational and Cultural Institutions, 1963 — Rule 3(16)

High Courts05 Jan 1994Allowed

Haru ram Vs Vikasadhaikri

Rajasthan High Court · (1994) 1 WLN 126

Industrial Disputes Act, 1947 — Section 25F, 33, 33C

High Courts05 Jan 1994Allowed

Ram Kumar Singh Vs The State of Rajasthan

Rajasthan High Court · (1994) 1 RLW 11 : (1994) 1 WLC 480 : (1994) 1 WLN 25

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 54, 8

High Courts04 Jan 1994Dismissed

Baijoo Sales Vs Regl. Dir., ESIC and Another

Rajasthan High Court · (1994) 68 FLR 977 : (1994) 2 LLJ 683

Employees State Insurance Act, 1948 — Section 82

High Courts04 Jan 1994Allowed

Hanuman Prasad Meena Vs Rajasthan Housing Board and Another

Rajasthan High Court · AIR 1994 Raj 231 : (1994) 2 RLW 127 : (1994) 1 WLC 255 : (1994) 1 WLN 222

Constitution of India, 1950 — Article 14Rajasthan Housing Board Act, 1970 — Section 54

High Courts04 Jan 1994

Rajasthan State R.T.C. Jaipur Vs The State of Uttar Pradesh and Others

Rajasthan High Court · (1994) 1 ACC 532

Constitution of India, 1950 — Article 162, 293, 298Motor Vehicles Act, 1988 — Section 100, 101, 102, 104, 105

High Courts03 Jan 1994Dismissed

Hanuman Vs The State of Rajasthan

Rajasthan High Court · (1994) 1 WLN 129

Army Act, 1950 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

High Courts03 Jan 1994Allowed

Tarsem Chand Vs Smt. Padma Rani and Another

Rajasthan High Court · AIR 1994 Raj 160

Limitation Act, 1963 — Section 5

High Courts03 Jan 1994Allowed

Satya Dev Sharma Vs State of Rajasthan and Others

Rajasthan High Court · (1994) 1 WLN 48

Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 120B, 420

High Courts02 Jan 1994Dismissed

Bhanwar Singh Vs The Zila Parishad Sirohi and Another

Rajasthan High Court · (1994) 1 WLN 90