COURT ARCHIVE

Rajasthan High Court judgments, 1994

539 judgments · page 8 of 27

High Courts22 Jul 1994Dismissed

Talab Khan Vs Union of India (UOI)

Rajasthan High Court · (1994) 2 RLW 305 : (1995) 2 WLC 78 : (1994) 2 WLN 407

Customs Act, 1962 — Section 108Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 22, 23, 29

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High Courts21 Jul 1994

Jitendra Printing Works Vs Commissioner of Income Tax

Rajasthan High Court · (1996) 85 TAXMAN 473

Income Tax Act, 1961 — Section 256(1)

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High Courts21 Jul 1994

COMMISSIONER OF INCOME TAX Vs UDAIPUR CHEMICALS and FERTILIZERS PVT. LTD.

Rajasthan High Court · (1996) 131 CTR 43

Income Tax Act, 1961 — Section 256, 43

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High Courts21 Jul 1994

Agarwal Industries Vs Commissioner of Income Tax

Rajasthan High Court · (1995) 211 ITR 30

Income Tax Act, 1961 — Section 43, 80J, 80J(1A)

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High Courts21 Jul 1994

Commissioner of Income Tax Vs Santlal Kalyani and Co.

Rajasthan High Court · (1994) 07 RAJ CK 0074

Income Tax Act, 1961 — Section 144, 210

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High Courts21 Jul 1994

H.H. Rajdadi Smt. Badan Kanwar Medical Trust Vs Commissioner of Wealth-tax

Rajasthan High Court · (1994) 07 RAJ CK 0073

Wealth Tax Act, 1957 — Section 25, 25(1), 25(2), 25(3)

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High Courts21 Jul 1994

Mulchand Patti Mfg. Co. Vs Commissioner of Income Tax

Rajasthan High Court · (1995) 126 CTR 438 : (1995) 215 ITR 746

Income Tax Act, 1961 — Section 139, 139(8), 154Income Tax Rules, 1962 — Rule 117A

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High Courts21 Jul 1994

Maharani Yogeshwari Kumari Vs Commissioner of Income Tax

Rajasthan High Court · (1995) 126 CTR 453 : (1995) 213 ITR 541 : (1994) 2 RLW 152 : (1995) 1 WLC 621 : (1994) 2 WLN 500

Income Tax Act, 1961 — Section 22Transfer of Property Act, 1882 — Section 53A

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High Courts21 Jul 1994

Jaswant Trading Company and Anil Trading Company Vs Commissioner of Income Tax

Rajasthan High Court · (1995) 128 CTR 306

Income Tax Act, 1961 — Section 37, 37(1), 80G

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High Courts21 Jul 1994

Commissioner of Income Tax Vs Loonkar Tools Pvt. Ltd., Jodhpur Cables and Conductors, Banswara Syntex, Digchem Industries, Rajasthan Co-operative Spinning Mills and Dilip Kumar

Rajasthan High Court · (1994) 2 RLW 144

Income Tax Act, 1961 — Section 80AB, 80B(5), 80HH

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High Courts21 Jul 1994

State of Rajasthan Vs Roshan Lal Inder Lal Choudhary

Rajasthan High Court · AIR 1995 Raj 31 : (1994) 2 RLW 250 : (1995) 1 WLC 301 : (1994) 2 WLN 549

Motor Vehicles Act, 1939 — Section 32(2)

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High Courts21 Jul 1994

Commissioner of Income Tax Vs Gorja Devi Lila

Rajasthan High Court · (1994) 07 RAJ CK 0055

Income Tax Act, 1961 — Section 2, 250

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High Courts21 Jul 1994

Commissioner of Income Tax Vs Sunil Kumar

Rajasthan High Court · (1995) 127 CTR 386

Income Tax Act, 1961 — Section 154, 207, 208, 209, 210

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High Courts21 Jul 1994

Commissioner of Wealth-tax Vs Seth Pusalal Mansinghka Trust

Rajasthan High Court · (1994) 07 RAJ CK 0053

Income Tax Act, 1961 — Section 21, 21(1), 21(4)

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High Courts21 Jul 1994

Commissioner of Income Tax Vs Jankidas Rampratap

Rajasthan High Court · (1994) 07 RAJ CK 0052

Income Tax Act, 1961 — Section 40

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High Courts21 Jul 1994

Commissioner of Wealth-tax Vs Saifuddin and Others

Rajasthan High Court · (1994) 07 RAJ CK 0051

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High Courts21 Jul 1994

Commissioner of Income Tax Vs Jodhpur Woollen Mills Ltd.

Rajasthan High Court · (1995) 214 ITR 235

Income Tax Act, 1961 — Section 214, 244, 244(1A)

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High Courts21 Jul 1994

Lake Palace Hotels and Motels Pvt. Ltd. Vs Commissioner of Income Tax

Rajasthan High Court · (1995) 126 CTR 356 : (1995) 213 ITR 735

Income Tax Act, 1961 — Section 37

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High Courts21 Jul 1994

Pratap Singh Chandra Singh Vs Commissioner of Income Tax

Rajasthan High Court · (1995) 214 ITR 364

Finance (No. 2) Act, 1980 — Section 171Income Tax Act, 1961 — Section 139, 139(8), 171, 171(3), 171(9)

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High Courts21 Jul 1994

Jaswant Trading Co. Vs Commissioner of Income Tax

Rajasthan High Court · (1995) 125 CTR 403 : (1995) 212 ITR 293

Income Tax Act, 1961 — Section 32, 37

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