High Courts13 Jul 1988
Deenu Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 636 : (1988) WLN 187
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 380, 457
COURT ARCHIVE
Rajasthan High Court judgments, 1988
517 judgments · page 15 of 26
High Courts12 Jul 1988Allowed
Rajasthan State Co-op. Dairy Federation Vs Brij Mohan Lal and Others
Rajasthan High Court · (1990) ACJ 118
Motor Vehicles Act, 1988 — Section 31, 95, 96Penal Code, 1860 (IPC) — Section 279, 304A
High Courts12 Jul 1988Dismissed
Mool Chand Sharma Vs Hari Shanker Sharma
Rajasthan High Court · (1988) WLN 170
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts12 Jul 1988Allowed
Anwar and Another Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 195
High Courts11 Jul 1988Dismissed
Bhom Raj and Another Vs Devi Singh Bhati
Rajasthan High Court · AIR 1989 Raj 142
Representation of the People Act, 1951 — Section 123, 33, 83
High Courts11 Jul 1988
Sameer Vs State of Rajasthan
Rajasthan High Court · (1989) CriLJ 1163 : (1988) 2 RLW 258 : (1988) 2 WLN 303
Citizenship Act, 1955 — Section 8, 9Constitution of India, 1950 — Article 5, 6, 7Foreigners Act, 1946 — Section 9
High Courts11 Jul 1988
Smt. Sarla Vs Mahendra Kumar
Rajasthan High Court · (1989) CriLJ 729 : (1990) 3 RCR(Criminal) 211 : (1988) 2 RLW 256 : (1988) WLN 97
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Jul 1988
Nasru Vs State of Rajasthan
Rajasthan High Court · (1989) ACJ 916 : (1989) CriLJ 326 : (1988) 1 RLW 686 : (1988) 2 WLN 60
Criminal Procedure Code, 1973 (CrPC) — Section 235, 248, 325, 360, 361Motor Vehicles Act, 1988 — Section 112, 89Penal Code, 1860 (IPC) — Section 279, 304A, 337, 357
High Courts11 Jul 1988Allowed
Kishan Lal Vs State of Rajasthan
Rajasthan High Court · (1989) WLN 293
Penal Code, 1860 (IPC) — Section 323
High Courts11 Jul 1988Dismissed
Nagpur Golden Transport Co. Vs Vimal Textiles
Rajasthan High Court · (1988) WLN 189
Arbitration Act, 1940 — Section 34
High Courts08 Jul 1988Dismissed
Dr. Ram Krishan Thareja Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 132
High Courts08 Jul 1988Allowed
Hemraj Udyog Vs Commercial Taxes Officer
Rajasthan High Court · (1989) 73 STC 243
Rajasthan Sales Tax Act, 1954 — Section 15
High Courts08 Jul 1988Dismissed
Assistant Commercial Taxes Officer Vs National Motors
Rajasthan High Court · (1989) 73 STC 163
Rajasthan Sales Tax Act, 1954 — Section 15
High Courts08 Jul 1988
Commercial Taxes Officer Vs Laxman Singh Sampat Singh Commercial Taxes Officer Vs Rajasthan Mineral Development Syndicate
Rajasthan High Court · (1988) 2 RLW 407 : (1989) 73 STC 138 : (1988) 2 WLN 335
Central Sales Tax Act, 1956 — Section 2, 9
High Courts07 Jul 1988
Raghunath Das and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 2 WLN 38
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts07 Jul 1988Dismissed
Chandu and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 2 WLN 1
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts06 Jul 1988Dismissed
Natha Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 338
High Courts06 Jul 1988Dismissed
Naresh Kumar Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 606
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 302
High Courts05 Jul 1988
Chhaja Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 567
Constitution of India, 1950 — Article 21, 39ACriminal Procedure Code, 1973 (CrPC) — Section 304, 362, 377, 385, 386Penal Code, 1860 (IPC) — Section 326, 377
High Courts05 Jul 1988Dismissed
Vrihad Krishi Rynadatri Samiti Ltd. and Others Vs Revenue Appellate Authority and Others
Rajasthan High Court · (1988) 2 WLN 656
Constitution of India, 1950 — Article 226