COURT ARCHIVE

Rajasthan High Court judgments, 1988

517 judgments · page 17 of 26

High Courts25 May 1988Dismissed

Raghunath and Others Vs State of Rajasthan

Rajasthan High Court · (1989) 1 RLW 428 : (1989) 2 WLN 56

Criminal Procedure Code, 1973 (CrPC) — Section 156, 169, 173, 19, 190Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325

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High Courts25 May 1988Allowed

Mst. Vimla and Others Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 180

Criminal Procedure Code, 1973 (CrPC) — Section 438

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High Courts24 May 1988Allowed

Latia alias Hari Ram alias Natwar and Others Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 424

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High Courts24 May 1988Dismissed

Kripa Vs Sufeda

Rajasthan High Court · (1988) 2 WLN 148

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High Courts24 May 1988

Commissioner of Wealth Tax Vs Gopi Chand

Rajasthan High Court · (1989) 176 ITR 150

Wealth Tax Act, 1957 — Section 27(3), 5(1)Wealth Tax Rules, 1957 — Rule 2B, 2B(2)

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High Courts24 May 1988

C. W. T. Vs RAM MOHAN RAWAT (HUF).

Rajasthan High Court · (1988) 71 CTR 182

Wealth Tax Act, 1957 — Section 27(3), 5(1)(xxxii)

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High Courts24 May 1988

Commissioner of Wealth Tax Vs Durlabhji

Rajasthan High Court · (1989) 175 ITR 599 : (1990) 49 TAXMAN 138

Wealth Tax Act, 1957 — Section 27(3), 5(1)Wealth Tax Rules, 1957 — Rule 2B(2)

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High Courts23 May 1988Dismissed

State of Rajasthan Vs Mani Ram and Another and vice versa

Rajasthan High Court · (1988) WLN 589

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34, 354, 450

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High Courts23 May 1988

Commissioner of Wealth Tax Vs Narendra Kumar Surana

Rajasthan High Court · (1988) 40 TAXMAN 176

Wealth Tax Act, 1957 — Section 27(1), 27(3), 5(1)(4), 5(1)(xxxii)

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High Courts21 May 1988

COMMISSIONER OF WEALTH-TAX Vs MOTI CHAND DAGA.

Rajasthan High Court · (1988) 71 CTR 102 : (1988) 174 ITR 379 : (1988) 1 RLW 503

Wealth Tax Act, 1957 — Section 27(1)Wealth Tax Rules, 1957 — Rule 2B(2)

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High Courts21 May 1988

Commissioner of Wealth-tax Vs Moti Chand Daga

Rajasthan High Court · (1988) 2 WLN 69

Wealth Tax Act, 1957 — Section 27(1), 7(2)(a)

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High Courts21 May 1988Allowed

Ram Swaroop Vs State of Rajasthan

Rajasthan High Court · (1988) 1 RLW 461 : (1988) WLN 163

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High Courts20 May 1988Allowed

Makhan alias Makhan Singh Vs State of Rajasthan

Rajasthan High Court · (1988) 1 RLW 425 : (1988) 1 WLN 715

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts20 May 1988Dismissed

Prem Cotton Ginning Factory Vs Rajasthan State Electricity Board

Rajasthan High Court · (1988) 1 WLN 507

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High Courts20 May 1988Allowed

Bimal Kumar Jain Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 250

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 114, 486

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High Courts19 May 1988Allowed

Noor Mohammed Vs State of Rajasthan

Rajasthan High Court · (1988) 1 WLN 506

Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 33, 33(1), 33(4)

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High Courts19 May 1988

Assistant Commercial Taxes Officer Vs Pradeep Printing Press

Rajasthan High Court · (1989) 73 STC 238

Rajasthan Sales Tax Act, 1954 — Section 14(4A)

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High Courts17 May 1988Allowed

Raghunath and Another Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 467

Criminal Procedure Code, 1973 (CrPC) — Section 439

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High Courts17 May 1988Dismissed

Mangi Lal and Another Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 298

Criminal Procedure Code, 1973 (CrPC) — Section 362, 365, 482

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High Courts17 May 1988

Rajasthan Spinning and Weaving Mills Ltd. Vs Commercial Taxes Officer

Rajasthan High Court · (1988) 71 STC 231

Central Sales Tax Act, 1956 — Section 9

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