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COURT ARCHIVE

Rajasthan High Court judgments, 1988

517 judgments · page 16 of 26

High Courts05 Jul 1988Dismissed

Hardeo Gujar Vs State of Rajasthan

Rajasthan High Court · (1988) 2 WLN 75

Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 195, 196, 197Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 43, 57, 8
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High Courts26 May 1988

Jagdish Ram Vs State of Rajasthan

Rajasthan High Court · (1989) CriLJ 745 : (1988) 2 RLW 282 : (1988) 2 WLN 311

Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 174, 190, 200Penal Code, 1860 (IPC) — Section 204, 353Probation of Offenders Act, 1958 — Section 7
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High Courts26 May 1988Dismissed

Kunti Lal Vs State of Rajasthan

Rajasthan High Court · (1988) WLN 331

Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 482Prevention of Food Adulteration Act, 1954 — Section 12, 14, 14A, 16, 20
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