High Courts04 Aug 1988Allowed
Jagjeet Singh and Others Vs Smt. Bhajani Devi and Another
Rajasthan High Court · (1988) WLN 103
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Rajasthan High Court judgments, 1988
517 judgments · page 13 of 26
High Courts04 Aug 1988Allowed
Basheera and Others Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 711 : (1988) WLN 116
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Aug 1988
Ramesh Chandra Vs Manmohan Singh and Another
Rajasthan High Court · AIR 1989 Raj 105 : (1988) 2 RLW 223 : (1988) 2 WLN 141
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(5)
High Courts02 Aug 1988Allowed
Gheesa and Others Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 457
Criminal Procedure Code, 1973 (CrPC) — Section 429, 437, 439Penal Code, 1860 (IPC) — Section 147, 302, 307, 323, 325
High Courts02 Aug 1988Dismissed
Smt. Shashi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1988) 2 RLW 137 : (1988) 2 WLN 262
Constitution of India, 1950 — Article 14, 16
High Courts02 Aug 1988Dismissed
Ajay Sharma alias Pappu Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 376
Criminal Procedure Code, 1973 (CrPC) — Section 169, 170, 173, 190, 319Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Aug 1988Allowed
Smt. Sugani Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 194
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 454
High Courts01 Aug 1988Dismissed
Vinod Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 192
High Courts01 Aug 1988
COMMISSIONER OF Income Tax Vs BHIKAMDASS BASTIRAM.
Rajasthan High Court · (1988) 174 ITR 670
Income Tax Act, 1961 — Section 256, 274
High Courts01 Aug 1988
COMMISSIONER OF INCOME TAX Vs MISHRI MAL.
Rajasthan High Court · (1988) 73 CTR 122
Hindu Succession Act, 1956 — Section 6, 8Income Tax Act, 1961 — Section 256
High Courts01 Aug 1988
COMMISSIONER OF Income Tax Vs BIKANER WOOLLEN PRESS.
Rajasthan High Court · (1988) 174 ITR 597
Income Tax Act, 1961 — Section 187, 188, 256Partnership Act, 1932 — Section 42
High Courts01 Aug 1988
Pooran Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 444
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts01 Aug 1988
COMMISSIONER OF Income Tax Vs MINERVA DYEING CO.
Rajasthan High Court · (1988) 174 ITR 598
Income Tax Act, 1961 — Section 256, 40
High Courts01 Aug 1988
COMMISSIONER OF Income Tax Vs BIKANER ENGLISH WINE STORE.
Rajasthan High Court · (1988) 174 ITR 600
Income Tax Act, 1961 — Section 18, 187, 188, 256Partnership Act, 1932 — Section 42
High Courts01 Aug 1988Allowed
Devi Ram Vs Union of India (UOI) and Others
Rajasthan High Court · (1988) WLN 263
High Courts29 Jul 1988
State of Rajasthan Vs Pemaram and Others
Rajasthan High Court · (1989) CriLJ 1071 : (1988) 2 RLW 280 : (1988) 2 WLN 289
Constitution of India, 1950 — Article 51Criminal Procedure Code, 1973 (CrPC) — Section 309, 317, 482
High Courts28 Jul 1988
Damodar Pukhraj Chandak Vs State of Rajasthan and Others
Rajasthan High Court · (1988) WLN 137
Rajasthan Foodgrains and other Essential Articles (Regulation and Distribution) Order, 1976 — Section 22(A), 8
High Courts28 Jul 1988Allowed
State of Rajasthan Vs Ratna
Rajasthan High Court · (1988) 2 RLW 94 : (1989) WLN 464
Criminal Procedure Code, 1973 (CrPC) — Section 182, 190, 195, 196Penal Code, 1860 (IPC) — Section 147, 182, 192, 211, 297
High Courts28 Jul 1988Allowed
Jagdish Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 342
Arms Act, 1959 — Section 25, 27, 39Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307