High Courts10 Aug 1988
Assistant Commercial Taxes Officer Vs Shanker Namkin Bhandar
Rajasthan High Court · (1989) 73 STC 252
Rajasthan Sales Tax Act, 1954 — Section 15
COURT ARCHIVE
Rajasthan High Court judgments, 1988
517 judgments · page 12 of 26
High Courts10 Aug 1988
H.H. Birad Kanwar Vs Commissioner of Income Tax
Rajasthan High Court · (1989) 175 ITR 30
Income Tax Act, 1961 — Section 10(19), 10(2), 256(1)
High Courts10 Aug 1988
Bashir Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 369
Evidence Act, 1872 — Section 114, 9Penal Code, 1860 (IPC) — Section 395, 396, 397, 411, 412
High Courts10 Aug 1988
Rajvir Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1990) 186 ITR 144 : (1988) 2 RLW 231 : (1988) 2 WLN 588
Criminal Procedure Code, 1973 (CrPC) — Section 438Income Tax Act, 1961 — Section 276CC, 278B
High Courts09 Aug 1988Dismissed
Mahendra Pal Kaur Vs Saudagar Singh and Others
Rajasthan High Court · (1988) WLN 130
Penal Code, 1860 (IPC) — Section 372
High Courts09 Aug 1988
Commissioner of Wealth-tax Vs Rajendra Kumar
Rajasthan High Court · (1989) 176 ITR 154
Wealth Tax Act, 1957 — Section 5(1)
High Courts09 Aug 1988
State of Rajasthan Vs Baldeo Goswami and Another
Rajasthan High Court · (1988) WLN 438
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
High Courts09 Aug 1988Dismissed
Mahipal Singh and Others Vs Board of Revenue and Others
Rajasthan High Court · (1989) 1 RLW 506 : (1989) 1 WLN 32
Constitution of India, 1950 — Article 226, 227
High Courts08 Aug 1988Allowed
Mangi Lal and Another Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 541
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Aug 1988Allowed
Ram Kumar Vs State of Rajasthan
Rajasthan High Court · (1988) 2 RLW 704 : (1988) WLN 421
Penal Code, 1860 (IPC) — Section 304A
High Courts08 Aug 1988Allowed
Associated Road Carriers Ltd. Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 122
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Aug 1988
Commissioner of Income Tax Vs Moti Lal Ramjiwan and Co.
Rajasthan High Court · (1989) 175 ITR 25
Income Tax Act, 1961 — Section 40
High Courts08 Aug 1988
Commissioner of Income Tax Vs Santlal Kalyani and Co., M. Agarwal Construction and Lachman Dass Raghunath Das Parihar
Rajasthan High Court · (1989) 175 ITR 24
Income Tax Act, 1961 — Section 139(8)
High Courts08 Aug 1988
Bald Gaum Industries (P.) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1989) 178 ITR 204
Income Tax Act, 1961 — Section 256(2)
High Courts08 Aug 1988
Manohar Lal Vs Jawahar Lal and Others
Rajasthan High Court · (1988) WLN 429
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts08 Aug 1988Dismissed
Gandhi Ramnani Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 101
High Courts08 Aug 1988
COMMISSIONER OF INCOME TAX Vs AGARWAL CONSTRUCTIONS.
Rajasthan High Court · (1988) 72 CTR 248
Income Tax Act, 1961 — Section 139, 256
High Courts08 Aug 1988Allowed
Hari Prasad Vs State of Rajasthan
Rajasthan High Court · (1988) WLN 186
High Courts07 Aug 1988Dismissed
Prabhu Lal Vs Uttam Chand and Another
Rajasthan High Court · (1988) WLN 347
Penal Code, 1860 (IPC) — Section 354, 376
High Courts04 Aug 1988
Commissioner of Income Tax Vs Mohd. Hussain Hassan Ali
Rajasthan High Court · (1988) 73 CTR 18 : (1989) 175 ITR 18
Income Tax Act, 1961 — Section 184(7)