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Rajasthan High Court judgments, 1982

273 judgments · page 7 of 14

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High Courts28 Jul 1982

Commissioner of Income Tax Vs Lt. Gen. Umrao Singh

Rajasthan High Court · (1983) 142 ITR 253 : (1983) 14 TAXMAN 513

Income Tax Act, 1961 — Section 147, 148, 256(1), 256(2)
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High Courts22 Jul 1982Dismissed

Pukhraj Purohit Vs University of Jodhpur

Rajasthan High Court · (1982) WLN 231

Rajasthan Universities Teachers and Officers (Special Conditions of Service) Act, 1974 — Section 2(iii), 4
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High Courts22 Jul 1982

Mannalal Vs The State of Rajasthan

Rajasthan High Court · (1982) WLN 158

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 332, 333
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High Courts22 Jul 1982Dismissed

Dugdh Shramik Sangh Vs Pashchimi Rajasthan Dugdh Utpadak Sahkari Sangh Ltd. and Another

Rajasthan High Court · (1982) WLN 219

Constitution of India, 1950 — Article 12Factories Act, 1948 — Section 2Industrial Disputes Act, 1947 — Section 9A
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High Courts21 Jul 1982Dismissed

Ranjeet Mal Vs Poonam Chand and Another

Rajasthan High Court · AIR 1983 Raj 1 : (1982) WLN 446

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
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High Courts21 Jul 1982

Pashupati Nath Arora Vs The Registrar, Co-operative Societies, Jaipur and Others

Rajasthan High Court · AIR 1983 Raj 191 : (1982) RLW 572

Civil Procedure Code, 1908 (CPC) — Section 148A, 148A(2), 148A(5)Rajasthan High Court of Judicature Rules, 1952 — Rule 159(3), 159(4)
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High Courts19 Jul 1982

Miss Anita Karnawat Vs State of Rajasthan

Rajasthan High Court · (1982) WLN 431

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High Courts16 Jul 1982Dismissed

Kedarlal and Others Vs State of Rajasthan

Rajasthan High Court · (1982) RLW 621 : (1982) WLN 693

Constitution of India, 1950 — Article 40Criminal Procedure Code, 1973 (CrPC) — Section 438
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High Courts15 Jul 1982Dismissed

M.C. Khandelwal Vs Chairman, Board of Secondary Education and Others

Rajasthan High Court · AIR 1983 Raj 16 : (1982) RLW 410 : (1982) WLN 449

Constitution of India, 1950 — Article 226
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High Courts14 Jul 1982Dismissed

Vishamber Dass Vs S.T.A.T. and Others

Rajasthan High Court · (1982) WLN 450

Constitution of India, 1950 — Article 226
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High Courts13 Jul 1982Dismissed

Smt. Mangi Vs State of Rajasthan

Rajasthan High Court · (1982) WLN 647

Criminal Procedure Code, 1973 (CrPC) — Section 437, 438Penal Code, 1860 (IPC) — Section 436
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High Courts12 Jul 1982Dismissed

The State of Rajasthan Vs Uttam Chand and Another

Rajasthan High Court · (1982) WLN 187

Rajasthan Excise Act, 1950 — Section 54
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High Courts12 Jul 1982Dismissed

Mohammed Umar and Others Vs Mohammed Nisar

Rajasthan High Court · (1982) WLN 228

Criminal Procedure Code, 1973 (CrPC) — Section 202, 204Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 428
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High Courts08 Jul 1982Allowed

Om Prakash Vs Kamal Kishore and Others

Rajasthan High Court · AIR 1982 Raj 317 : (1982) RLW 465 : (1982) WLN 426

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, Order 18 Rule 5
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High Courts06 Jul 1982

H.S. Chauhan and Others Vs Life Insurance Corporation of India and Others

Rajasthan High Court · (1982) WLN 321

Constitution of India, 1950 — Article 14, 141, 142, 16, 19Industrial Disputes Act, 1947 — Section 18, 2, 9, 9ALIFE INSURANCE CORPORATION ACT, 1956 — Section 11, 48, 49
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High Courts30 Jun 1982Dismissed

Ramnugar Cane and Sugar Company Ltd. and Others Vs Union of India (UOI) and Others

Rajasthan High Court · (1983) 12 ELT 6 : (1982) RLW 418 : (1982) WLN 543

Central Excise Rules, 1944 — Rule 173CCentral Excises and Salt Act, 1944 — Section 2, 3, 4, 4(4)
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High Courts29 Jun 1982Allowed

Laxman and Others Vs The State of Rajasthan

Rajasthan High Court · (1982) WLN 240

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 332, 333, 395, 406, 420
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High Courts09 Jun 1982Allowed

A.N. Nigam Vs University of Jodhpur and Another

Rajasthan High Court · AIR 1982 Raj 243 : (1982) WLN 384

Constitution of India, 1950 — Article 19(1)
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High Courts04 Jun 1982Dismissed

Jainarain Vs MST. Patasi

Rajasthan High Court · (1982) WLN 222

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts26 May 1982

Kalyan and Others Vs The State of Rajasthan

Rajasthan High Court · (1982) RLW 396 : (1982) WLN 533

Contract Act, 1872 — Section 21Criminal Procedure Code, 1973 (CrPC) — Section 430, 438, 439Official Secrets Act, 1923 — Section 3, 5
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