High Courts23 Sept 1982Dismissed
Chhaganlal and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1983 Raj 186 : (1982) RLW 609
Rajasthan Tenancy Act, 1955 — Section 207, 239
COURT ARCHIVE
Rajasthan High Court judgments, 1982
273 judgments · page 5 of 14
High Courts23 Sept 1982Dismissed
Ishaq Mohammed Vs State of Rajasthan and Others
Rajasthan High Court · (1982) WLN 543
Limitation Act, 1963 — Section 5
High Courts21 Sept 1982
Smt. Sudershan Puri and Others Vs R.S.R.T.C. and Another
Rajasthan High Court · (1982) WLN 765
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1
High Courts17 Sept 1982
Gulab Singh Vs Dhanraj and Others
Rajasthan High Court · (1983) RLW 173 : (1982) WLN 609
Civil Procedure Code, 1908 (CPC) — Section 148, 35B
High Courts15 Sept 1982Dismissed
The State of Rajasthan and Another Vs Vasudev Sharma
Rajasthan High Court · (1982) RLW 623 : (1982) WLN 653
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 395, 397, 402, 411
High Courts07 Sept 1982Dismissed
Shyamlal and Another Vs Upbhokta Sahakari Samiti, Jodhpur
Rajasthan High Court · AIR 1983 Raj 133 : (1982) WLN 467
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1), 13(4), 13(7)
High Courts06 Sept 1982
Hari Kishan and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1982) WLN 303
High Courts01 Sept 1982Dismissed
Nand Lal Sharma Vs State of Rajasthan
Rajasthan High Court · (1982) RLW 631 : (1982) WLN 676
Constitution of India, 1950 — Article 226, 47General Clauses Act, 1897 — Section 6
High Courts01 Sept 1982Dismissed
Chatara Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 466
Penal Code, 1860 (IPC) — Section 321, 323, 324, 392, 394
High Courts30 Aug 1982
Thana and Others Vs The State of Rajasthan
Rajasthan High Court · (1982) RLW 557 : (1982) WLN 577
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 320
High Courts30 Aug 1982Dismissed
Radhe Shyam Vs Board of Technical Education
Rajasthan High Court · (1982) WLN 566
High Courts27 Aug 1982Dismissed
Smt. Meera Vs Purshottam
Rajasthan High Court · (1982) WLN 587
Hindu Marriage Act, 1955 — Section 9
High Courts27 Aug 1982Dismissed
Bhanwarlal Vs Puran Chand and Indu Khan
Rajasthan High Court · (1983) RLW 224 : (1982) WLN 614
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 22, 6, 7
High Courts27 Aug 1982Dismissed
Moti Vs State of Rajasthan
Rajasthan High Court · (1982) RLW 566 : (1982) WLN 591
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
High Courts26 Aug 1982Dismissed
Nand Lal Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1982) WLN 681
Constitution of India, 1950 — Article 37, 47
High Courts25 Aug 1982Allowed
Himmat Singh Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 518
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 109, 120, 420, 46, 468
High Courts25 Aug 1982Dismissed
Bhanwar Lal Brij Gopal and Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1983 Raj 104 : (1987) 54 FLR 216 : (1983) RLW 50 : (1982) WLN 497
Constitution of India, 1950 — Article 141
High Courts24 Aug 1982Dismissed
Commercial Taxes Officer (Revision) Vs Shri Gopal Industries Limited
Rajasthan High Court · (1983) 52 STC 334
Rajasthan Sales Tax Act, 1994 — Section 15, 16(1)(i)
High Courts24 Aug 1982Dismissed
Gulam Abbas Kamruddin Bhalamwala Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1983 Raj 128 : (1982) RLW 696 : (1982) WLN 580
Constitution of India, 1950 — Article 226Rajasthan High Court Ordinance, 1949 — Section 18
High Courts24 Aug 1982Allowed
Lehru and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1982) WLN 524
Civil Procedure Code, 1908 (CPC) — Section 15Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107