High Courts12 Nov 1982Dismissed
Jailal Kapur Vs Hindustan Zinc Limited
Rajasthan High Court · (1982) WLN 534
Constitution of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Rajasthan High Court judgments, 1982
273 judgments · page 3 of 14
High Courts11 Nov 1982Allowed
Prabhu Dayal Vs RTA
Rajasthan High Court · (1982) WLN 309
Constitution of India, 1950 — Article 226
High Courts11 Nov 1982Allowed
Banwarilal Nagpal Vs State of Rajasthan and Others
Rajasthan High Court · (1982) RLW 663 : (1982) WLN 565
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 16(4)
High Courts09 Nov 1982Allowed
Nandlal Vs Abdul Sattar and Another
Rajasthan High Court · (1982) WLN 317
Rajasthan Co-operative Societies Act, 1965 — Section 75
High Courts08 Nov 1982Allowed
Karan Singh and Others Vs The Union of India (UOI) and Another
Rajasthan High Court · (1982) WLN 286
Constitution of India, 1950 — Article 14, 15, 16Industrial Disputes Act, 1947 — Section 22, 23
High Courts08 Nov 1982Allowed
Deo Narayan Vs State of Rajasthan and Others
Rajasthan High Court · (1982) WLN 324
Constitution of India, 1950 — Article 226
High Courts07 Nov 1982Dismissed
Yaqoob Ali Vs Firm Haji Taj Khanji Ibrahimji, Udaipur
Rajasthan High Court · AIR 1984 Raj 1 : (1982) WLN 666
Civil Procedure Code Amendment Act, 1976 — Section 97(1)Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, 105, 115
High Courts06 Nov 1982Allowed
State of Rajasthan Vs Jagdish and Another
Rajasthan High Court · (1982) RLW 645 : (1982) WLN 600
Railway Property (Unlawful Possession) Act, 1966 — Section 2, 3, 5, 7, 8
High Courts05 Nov 1982Allowed
Mst. Dhapi and Another Vs State of Rajasthan
Rajasthan High Court · (1983) RLW 80 : (1982) WLN 568
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 30, 302, 364
High Courts05 Nov 1982Dismissed
Chhagan Lal Vs The State
Rajasthan High Court · (1982) RLW 595 : (1982) WLN 512
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts04 Nov 1982Dismissed
Jodhpur Sahakari Upbhokta Wholesale Bhandar Vs Badri Nath Kalla
Rajasthan High Court · (1982) WLN 253
Constitution of India, 1950 — Article 226
High Courts04 Nov 1982Dismissed
Gram Panchayat, Village Mahawa Vs The Advisory Committee and Others
Rajasthan High Court · AIR 1983 Raj 71 : (1983) RLW 244
Constitution of India, 1950 — Article 226Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 21Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973 — Rule 17(4)
High Courts03 Nov 1982Dismissed
Jai Ram Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 451
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 13, 299, 313, 428Evidence Act, 1872 — Section 27, 7
High Courts03 Nov 1982Dismissed
Gauri Shankar and Vs Kapoor Chand and Others
Rajasthan High Court · AIR 1983 Raj 77
Control of Rent and Eviction Act — Section 13Transfer of Property Act, 1882 — Section 111, 60, 72, 76
High Courts03 Nov 1982Dismissed
Vimlesh Vs State of Rajasthan and Others
Rajasthan High Court · (1982) WLN 280
Constitution of India, 1950 — Article 226
High Courts03 Nov 1982Dismissed
Madanlal Vs The State of Rajasthan and Others
Rajasthan High Court · (1982) WLN 276
Constitution of India, 1950 — Article 14, 16, 226
High Courts02 Nov 1982Dismissed
Shreeji Industries Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 489
Constitution of India, 1950 — Article 14, 226
High Courts22 Oct 1982
Kammo Vs The State
Rajasthan High Court · (1983) CriLJ 694
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 34
High Courts22 Oct 1982
Taju Khan Vs State of Rajasthan
Rajasthan High Court · (1983) CriLJ 1518 : (1983) RLW 18 : (1982) WLN 553
Criminal Procedure Code, 1973 (CrPC) — Section 167, 209, 309, 344, 437Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323