High Courts13 Jan 1982Dismissed
Ram Kishore Vs Roopesh Kumar
Rajasthan High Court · (1982) RLW 176 : (1982) WLN 530
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(4)
COURT ARCHIVE
Rajasthan High Court judgments, 1982
273 judgments · page 14 of 14
High Courts13 Jan 1982Dismissed
Smt. Manju Vs Prem Kumar
Rajasthan High Court · (1982) WLN 47
Hindu Marriage Act, 1955 — Section 12, 28
High Courts13 Jan 1982Allowed
Govindi Bai Vs Purshottam Lal and Others
Rajasthan High Court · (1982) WLN 4
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 62Succession Act, 1925 — Section 222, 232, 299
High Courts13 Jan 1982
Ram Swaroop Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 509 : (1982) WLN 162
Constitution of India, 1950 — Article 311
High Courts12 Jan 1982
Inder Lal and Others Vs Abdul Salam and Others
Rajasthan High Court · AIR 1983 Raj 57
Evidence Act, 1872 — Section 90Registration Act, 1908 — Section 49Specific Relief Act, 1963 — Section 39
High Courts11 Jan 1982Dismissed
Arya Samaj Vs Nathar Mal
Rajasthan High Court · (1983) RLW 331 : (1982) WLN 498
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 2(e)
High Courts11 Jan 1982Dismissed
Om Prakash Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1981 Raj 165 : (1982) 50 STC 269
Rajasthan Sales Tax Act, 1994 — Section 2(o)
High Courts11 Jan 1982Dismissed
Govind Ram and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1982 Raj 265 : (1982) RLW 66 : (1982) WLN 1
Rajasthan Sales Tax Act, 1954 — Section 2
High Courts07 Jan 1982Dismissed
Shankar Birmiwal and Another Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1982 Raj 187 : (1982) WLN 127
Constitution of India, 1950 — Article 14, 21, 226Telegraph Act, 1885 — Section 7Telegraph Rules, 1951 — Rule 413, 414, 434
High Courts06 Jan 1982Allowed
Sujan Kaur Vs State and Another
Rajasthan High Court · (1982) WLN 16
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Jan 1982Dismissed
Mewar Textiles Mills Ltd., Bhilwara Vs Sita Ram Basanti Lal Jain
Rajasthan High Court · AIR 1982 Raj 215
Colliery Control Order, 1945 — Section 12A, 12B, 6Contract Act, 1872 — Section 221Sales of Goods Act, 1930 — Section 45, 45(2)
High Courts05 Jan 1982Allowed
Yusuf Vs Hamidulla
Rajasthan High Court · (1982) RLW 116 : (1982) WLN 172
Partnership Act, 1932 — Section 39, 40, 41, 42, 43
High Courts05 Jan 1982Dismissed
Chaturbhuj Das Gupta Vs The State of Rajasthan and Another
Rajasthan High Court · (1982) RLW 142 : (1982) WLN 4
Constitution of India, 1950 — Article 14, 16