High Courts25 Feb 1982Dismissed
Deepla Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 170
Penal Code, 1860 (IPC) — Section 302, 307, 324
COURT ARCHIVE
Rajasthan High Court judgments, 1982
273 judgments · page 12 of 14
High Courts25 Feb 1982
Administrator, Municipal Board Vs Om Prakash
Rajasthan High Court · (1982) CriLJ 1398 : (1982) RLW 189 : (1982) WLN 98
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 11, 16, 2, 22, 7
High Courts25 Feb 1982Allowed
Yatayat Nigam, Udaipur Vs Union of India (UOI)
Rajasthan High Court · AIR 1983 Raj 17 : (1982) RLW 484 : (1982) WLN 273
Railways Act, 1890 — Section 13, 7
High Courts25 Feb 1982Dismissed
Shambhu Dayal Kureel Vs Union of India (UOI) and Others
Rajasthan High Court · (1982) WLN 407
Constitution of India, 1950 — Article 14, 16
High Courts25 Feb 1982
State of Rajasthan Vs Taj Mohd.
Rajasthan High Court · (1982) WLN 231
Rajasthan Excise Act, 1950 — Section 54(a)Rajasthan Excise Rules, 1956 — Rule 18
High Courts23 Feb 1982Allowed
Mathuralal and Another Vs Mandattsingh and Others
Rajasthan High Court · (1982) WLN 173
Constitution of India, 1950 — Article 226
High Courts18 Feb 1982Dismissed
Mst. Surjali Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 43
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 309
High Courts18 Feb 1982Allowed
Panna Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 115
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts18 Feb 1982Dismissed
Vali Mohd. and Others Vs Mst. Vahidan and Another
Rajasthan High Court · (1982) WLN 381
High Courts18 Feb 1982Dismissed
Kuberiya Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 98
Penal Code, 1860 (IPC) — Section 302
High Courts16 Feb 1982Dismissed
Surta Ram Vs The Board of Revenue and Others
Rajasthan High Court · (1982) WLN 22
Rajasthan Colonisation (Allotment and Sale of Government Land in Rajasthan Canal Colony Area) Rules, 1975 — Rule 5
High Courts15 Feb 1982Dismissed
State of Rajasthan Vs Sumer Chand
Rajasthan High Court · (1982) WLN 90
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Feb 1982
Siya Sadan Vs Sagar Mal and Others
Rajasthan High Court · (1982) WLN 118
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 13(3), 13(4), 13(5), 13(6)
High Courts11 Feb 1982Dismissed
State of Rajasthan and Ganesh Ram Vs Ota and Others
Rajasthan High Court · (1982) WLN 25
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts11 Feb 1982
Nagar Parishad Vs Ganga Lahari
Rajasthan High Court · (1982) CriLJ 2325 : (1982) RLW 432
Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 11, 16, 7
High Courts11 Feb 1982Allowed
Tejeng Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 117
Penal Code, 1860 (IPC) — Section 366
High Courts11 Feb 1982Allowed
Khangiya and Others Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 92
Penal Code, 1860 (IPC) — Section 147, 430, 436, 440
High Courts09 Feb 1982Dismissed
Smt. Chandra Kala Vs Padam Chand @ Padam Singh
Rajasthan High Court · (1982) WLN 18
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 13, 24
High Courts08 Feb 1982Dismissed
Pawar and Co. Vs State of Rajasthan and Another
Rajasthan High Court · (1982) 50 STC 318
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 124
High Courts04 Feb 1982Allowed
Akbar Ali and Another Vs Ambalal and Others
Rajasthan High Court · AIR 1982 Raj 263 : (1982) RLW 113 : (1982) WLN 169
Rajasthan Pre-emption Act, 1966 — Section 6(1)(ii)