COURT ARCHIVE

Rajasthan High Court judgments, 1982

273 judgments · page 13 of 14

High Courts04 Feb 1982Dismissed

Panna Lal Vs Union of India (UOI) and Others

Rajasthan High Court · (1986) 23 ELT 103 : (1982) RLW 106 : (1982) WLN 28

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110Gold (Control) Act, 1968 — Section 11, 16(5), 55, 55(3), 66

High Courts04 Feb 1982Dismissed

Jahurdin Vs Modaram

Rajasthan High Court · (1982) WLN 164

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

High Courts01 Feb 1982Dismissed

Lal Chand Vs Satish Chandra

Rajasthan High Court · (1982) WLN 54

Negotiable Instruments Act, 1881 (NI) — Section 118, 26, 27, 28, 37

High Courts01 Feb 1982Dismissed

Dal Chand Vs Satish Chandra

Rajasthan High Court · AIR 1983 Raj 23 : (1982) RLW 124

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 8 Rule 7

High Courts25 Jan 1982Allowed

Laxman Singh and Another Vs Life Insurance Corporation of India

Rajasthan High Court · (1982) WLN 14

Civil Procedure Code, 1908 (CPC) — Section 15, 16, 17, 18, 19

High Courts21 Jan 1982Dismissed

Municipal Council Vs Pukhraj

Rajasthan High Court · (1982) WLN 95

Rajasthan Municipalities Act, 1959 — Section 143

High Courts21 Jan 1982Dismissed

Union of India (UOI) Vs Behari Lal

Rajasthan High Court · (1982) WLN 435

Constitution of India, 1950 — Article 311

High Courts19 Jan 1982

Mahendra Singh Vs State of Rajasthan

Rajasthan High Court · (1982) RLW 400 : (1982) WLN 151

Criminal Procedure Code, 1973 (CrPC) — Section 101, 102, 103, 104, 281Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 161

High Courts19 Jan 1982Dismissed

Mangilal Vs Kailash Chandra Sharma

Rajasthan High Court · (1982) WLN 78

Civil Procedure Code, 1908 (CPC) — Section 115, 14, 144, 151

High Courts18 Jan 1982

Chagan Lal Vs Smt Preet Rani

Rajasthan High Court · (1982) RLW 141 : (1982) WLN 229

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)

High Courts18 Jan 1982Allowed

Shaliendar and Another Vs The University of Jodhpur

Rajasthan High Court · (1982) WLN 7

Jai Narain Vyas University Jodhpur Act, 1962 — Section 16, 17

High Courts16 Jan 1982

Chauthmal and Others Vs State of Rajasthan

Rajasthan High Court · (1982) CriLJ 1403 : (1982) RLW 265 : (1982) WLN 396

Criminal Procedure Code, 1973 (CrPC) — Section 11, 161, 164, 173, 190Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 302

High Courts15 Jan 1982Dismissed

Madan Lal Vs Smt. Kamla Devi and Others

Rajasthan High Court · (1982) WLN 1

High Courts15 Jan 1982Dismissed

Mangi Lal Vs Kailash Chand Sharma

Rajasthan High Court · AIR 1982 Raj 269 : (1982) RLW 139

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Transfer of Property Act, 1882 — Section 41

High Courts15 Jan 1982Dismissed

V.J. Prakash Vs Niranjan Nath Paneri

Rajasthan High Court · (1982) WLN 412

Constitution of India, 1950 — Article 14, 15, 16Penal Code, 1860 (IPC) — Section 500

High Courts15 Jan 1982

Thakur Mandhatta Singh Vs Commissioner of Wealth-tax

Rajasthan High Court · (1982) 31 CTR 243 : (1982) 137 ITR 52

Wealth Tax Act, 1957 — Section 18(1)

High Courts15 Jan 1982Dismissed

Mewar Textiles Mills Ltd. Vs Sita Ram Basanti Bai Jain

Rajasthan High Court · (1982) RLW 48 : (1982) WLN 7

Contract Act, 1872 — Section 221Sales of Goods Act, 1930 — Section 19, 23, 25, 4, 45

High Courts15 Jan 1982Dismissed

Rajasthan Wool Processors Vs Commercial Taxes Officer

Rajasthan High Court · (1982) 50 STC 315

Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 226

High Courts15 Jan 1982

Commissioner of Income Tax Vs Maharaja Shri Umed Mills

Rajasthan High Court · (1984) 148 ITR 72 : (1982) WLN 19

Income Tax Act, 1922 — Section 15B

High Courts13 Jan 1982Dismissed

Mangilal Vs Kailash Chand Sharma

Rajasthan High Court · (1982) WLN 215

Civil Procedure Code, 1908 (CPC) — Section 115, 14, 144, 151