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Rajasthan High Court judgments, 1982

273 judgments · page 2 of 14

High Courts30 Nov 1982Dismissed

State Vs Madan Singh

Rajasthan High Court · (1982) WLN 354

Criminal Procedure Code, 1973 (CrPC) — Section 107, 195Penal Code, 1860 (IPC) — Section 182, 211, 336, 366, 448
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High Courts30 Nov 1982

Brijlal Vs The State of Rajasthan

Rajasthan High Court · (1983) CriLJ 1511 : (1982) WLN 785

Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 4, 452, 482, 5Essential Commodities Act, 1955 — Section 7
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High Courts25 Nov 1982Dismissed

Bhanwar Lal Vs Mithan Lal

Rajasthan High Court · (1983) RLW 2 : (1982) WLN 644

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(h), 22
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High Courts24 Nov 1982Allowed

Moolraj Vs Gulab Singh

Rajasthan High Court · (1983) RLW 9 : (1982) WLN 588

Rajasthan Co-operative Societies Act, 1965 — Section 137, 75
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High Courts24 Nov 1982Dismissed

Jugal Kishore Vs Deonarayan

Rajasthan High Court · (1983) RLW 11 : (1982) WLN 603

Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 108
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High Courts22 Nov 1982Dismissed

Kashiram Vs Hansraj

Rajasthan High Court · AIR 1983 Raj 145 : (1982) RLW 648 : (1982) WLN 590

Civil Procedure Code, 1908 (CPC) — Section 47Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 22, 26
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