High Courts22 Oct 1982Dismissed
Ramchander Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 551
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 302, 307
COURT ARCHIVE
Rajasthan High Court judgments, 1982
273 judgments · page 4 of 14
High Courts21 Oct 1982Allowed
Durga Singh and Others Vs Mal Singh and Others
Rajasthan High Court · (1982) WLN 371
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts21 Oct 1982
Babu Mistri Vs State of Rajasthan and Others
Rajasthan High Court · (1982) WLN 299
Criminal Procedure Code, 1973 (CrPC) — Section 146, 482
High Courts21 Oct 1982Partly Allowed
Ganpat Chand Vs Jeth Mal
Rajasthan High Court · AIR 1983 Raj 146 : (1982) WLN 649
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10
High Courts20 Oct 1982Dismissed
Balwant Singh and Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1983 Raj 39 : (1982) RLW 575
Constitution of India, 1950 — Article 14, 226Evidence Act, 1872 — Section 115Rajasthan Land Revenue (Allotment, Conversion and Regularisation of Agriculture Land for Residential and Commercial Purposes in Urban Areas) Rules, 1981 — Rule 1, 11, 11(1), 11(4)
High Courts20 Oct 1982Dismissed
State of Rajasthan and Another Vs Jai Narain Jha and Another
Rajasthan High Court · (1982) WLN 628
Constitution of India, 1950 — Article 229, 299Contract Act, 1872 — Section 65, 70Government of India Act, 1935 — Section 175
High Courts18 Oct 1982
Achlaram and Another Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 272
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 34, 447
High Courts14 Oct 1982
Peer Bux and Another Vs The State and Another
Rajasthan High Court · (1982) WLN 598
Factories Act, 1948 — Section 103, 2, 6, 7, 92
High Courts14 Oct 1982Dismissed
Delhi Cloth and General Mills Company Ltd. and Another Vs The Union of India (UOI) and Another
Rajasthan High Court · (1982) WLN 695
Constitution of India, 1950 — Article 14, 19, 21, 226, 227Contract Act, 1872 — Section 72Customs Act, 1962 — Section 12, 128, 130, 131, 14
High Courts14 Oct 1982Dismissed
Narasaram Vs Smt. Babli Bai
Rajasthan High Court · AIR 1983 Raj 208 : (1983) RLW 591
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts14 Oct 1982Dismissed
The Ganga Nagar Sugar Mill Ltd. Vs Jetha Ram and Others
Rajasthan High Court · (1982) WLN 406
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 15, 7, 9
High Courts14 Oct 1982Dismissed
Niranjan Singh Vs Collector, Sriganganagar and Others
Rajasthan High Court · (1982) WLN 255
Constitution of India, 1950 — Article 220, 226, 276, 329, 71
High Courts13 Oct 1982Dismissed
Baldev Traders Vs State of Raj. and Another
Rajasthan High Court · (1983) RLW 90 : (1982) WLN 687
Constitution of India, 1950 — Article 14, 226Contract Act, 1872 — Section 158Essential Commodities Act, 1955 — Section 12, 13, 2, 3
High Courts11 Oct 1982Dismissed
Administrator, Municipal Council Vs Uma Devi
Rajasthan High Court · (1984) ACJ 407 : (1983) RLW 17
Workmens Compensation Act, 1923 — Section 30
High Courts08 Oct 1982
Kauda Vs State of Rajasthan
Rajasthan High Court · (1982) RLW 635 : (1982) WLN 563
Criminal Procedure Code, 1973 (CrPC) — Section 360Prevention of Food Adulteration Act, 1954 — Section 16, 7Probation of Offenders Act, 1958 — Section 18, 19, 4
High Courts06 Oct 1982Dismissed
Juharmal Vs Kapoor Chand and Others
Rajasthan High Court · AIR 1983 Raj 139 : (1982) WLN 572
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(4), Order 21 Rule 59Transfer of Property Act, 1882 — Section 53A, 54
High Courts01 Oct 1982Dismissed
Smt. Kanta Choudhary Vs Rajendra Choudhary
Rajasthan High Court · (1982) WLN 774
Criminal Procedure Code, 1973 (CrPC) — Section 156Hindu Marriage Act, 1955 — Section 10, 13A, 24, 28A, 9
High Courts01 Oct 1982Allowed
Vishnu Datt and Others Vs The State of Rajasthan
Rajasthan High Court · (1983) RLW 27 : (1982) WLN 549
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 200, 210Penal Code, 1860 (IPC) — Section 147, 148, 307, 342, 365
High Courts01 Oct 1982
Maghar Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1982) RLW 513 : (1982) WLN 502
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 3, 307, 31, 324, 326
High Courts29 Sept 1982Dismissed
The Union of India (UOI) and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1983) 52 STC 13
Constitution of India, 1950 — Article 114, 285Government of India Act, 1935 — Section 154