High Courts30 Apr 1982Dismissed
Ram Dhan Vs Jagat Prasad Sethi and Others
Rajasthan High Court · AIR 1982 Raj 235 : (1982) RLW 353 : (1982) WLN 284
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1), Order 23 Rule 1(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1982
273 judgments · page 9 of 14
High Courts30 Apr 1982
Bal Kishan Vs State of Rajasthan
Rajasthan High Court · (1982) CriLJ 2324 : (1982) RLW 188
Criminal Procedure Code, 1973 (CrPC) — Section 408, 409, 410, 411, 482
High Courts28 Apr 1982Dismissed
Girdhar Singh and Another Vs Anand Singh and Others
Rajasthan High Court · AIR 1982 Raj 229 : (1982) RLW 337 : (1982) WLN 246
Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts27 Apr 1982Allowed
Municipal Council, Ajmer Vs Narinder Singh
Rajasthan High Court · AIR 1982 Raj 289 : (1982) WLN 521
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Rajasthan Municipalities Act, 1959 — Section 285, 285(2)
High Courts27 Apr 1982Dismissed
Smt. Nirmala Gehlot Vs The Director of Primary and Secondary Education and Others
Rajasthan High Court · (1982) WLN 195
Constitution of India, 1950 — Article 311
High Courts27 Apr 1982Dismissed
Gulam Rasool and Others Vs Abdul Gaffar and Others
Rajasthan High Court · (1982) WLN 224
Evidence Act, 1872 — Section 90
High Courts23 Apr 1982Dismissed
Bhopal Singh and Another Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 148
Penal Code, 1860 (IPC) — Section 21, 223, 225, 302Probation of Offenders Act, 1958 — Section 4
High Courts23 Apr 1982Allowed
Rajendra Singh Vs Smt. Patwant Kaur
Rajasthan High Court · (1983) RLW 172 : (1982) WLN 59
Hindu Marriage Act, 1955 — Section 13, 24
High Courts22 Apr 1982Dismissed
MST. Sundari Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 110
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts22 Apr 1982
Pooran Das Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 60
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts22 Apr 1982Allowed
Ram Prasad and Others Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 69
Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 147, 149, 23, 323, 325
High Courts22 Apr 1982Dismissed
Mangilal Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 139
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts22 Apr 1982
Sukhdeo and Others Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 128
Criminal Procedure Code, 1973 (CrPC) — Section 360Prevention of Food Adulteration Act, 1954 — Section 13, 14A, 16, 20AA, 7
High Courts21 Apr 1982Allowed
Ram Chandra Vs The State of Rajasthan and Others
Rajasthan High Court · (1982) WLN 41
High Courts20 Apr 1982
Kamra Bottling Company Vs Asstt. Collector Central Excise and Another
Rajasthan High Court · (1987) 27 ELT 240
High Courts17 Apr 1982Dismissed
Ram Chandra Sharma Advocate Vs Bar Council of India
Rajasthan High Court · (1982) WLN 347
Advocates Act, 1961 — Section 15, 3, 49, 8Constitution of India, 1950 — Article 226, 329
High Courts16 Apr 1982Allowed
Velji Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 156
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts16 Apr 1982
Radhey Shyam Vs Smt. Prem Kanta and Another
Rajasthan High Court · (1982) WLN 81
Evidence Act, 1872 — Section 18
High Courts15 Apr 1982Dismissed
Shesh Mal and Others Vs Harak Chand and Others
Rajasthan High Court · AIR 1983 Raj 109
Civil Procedure Code, 1908 (CPC) — Section 96Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 53A, 54
High Courts14 Apr 1982Dismissed
Nagji Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 101
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84