High Courts19 May 1982Dismissed
Ashok Dhariwal Vs State of Rajasthan
Rajasthan High Court · (1982) RLW 293 : (1982) WLN 264
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments, 1982
273 judgments · page 8 of 14
High Courts17 May 1982
Harji Vs State of Rajasthan
Rajasthan High Court · (1983) CriLJ 1938 : (1982) RLW 620 : (1982) WLN 719
Criminal Procedure Code, 1973 (CrPC) — Section 438Official Secrets Act, 1923 — Section 3, 5Penal Code, 1860 (IPC) — Section 364
High Courts14 May 1982
Miss Kamlesh Bhardwaj etc. Vs State of Rajasthan and Another
Rajasthan High Court · (1982) WLN 358
Constitution of India, 1950 — Article 14, 16, 226
High Courts14 May 1982Allowed
Smt. Gulab Vs State of Rajasthan and Others
Rajasthan High Court · (1982) WLN 144
Rajasthan Land Revenue (Payment Credits Refunds and Recovery) Rules, 1958 — Rule 29, 54Rajasthan Land Revenue Act, 1956 — Section 230, 257
High Courts14 May 1982Allowed
Anand Singh Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 207
High Courts13 May 1982Dismissed
Roshanlal Vs Ramlal and Another
Rajasthan High Court · (1982) WLN 210
Constitution of India, 1950 — Article 226, 227Payment of Wages Act, 1936 — Section 1, 15, 17, 3
High Courts13 May 1982Allowed
Shanti Lal Vs Ram Gopal
Rajasthan High Court · (1982) WLN 439
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 May 1982Allowed
Smt. Kishna Devi Vs Vishnu Mitra and Another
Rajasthan High Court · AIR 1982 Raj 281
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2
High Courts11 May 1982Allowed
Chhaganlal Vs Nane Shah
Rajasthan High Court · AIR 1983 Raj 6 : (1982) RLW 519
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1)
High Courts07 May 1982
Chhaganlal Vs Jhumaklal
Rajasthan High Court · (1982) WLN 342
Succession Act, 1925 — Section 213
High Courts07 May 1982
Hari Bhajan and Others Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 201
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34
High Courts07 May 1982Allowed
Merta Oil Mills Co. Vs State of Rajasthan and Others
Rajasthan High Court · (1982) WLN 188
Rajasthan Municipalities Act, 1959 — Section 90, 90(2)
High Courts07 May 1982
Shera and Another Vs State of Rajasthan
Rajasthan High Court · (1982) WLN 123
Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 300
High Courts07 May 1982
Hukamaram and Others Vs State of Rajasthan
Rajasthan High Court · (1982) CriLJ 2341 : (1982) RLW 300
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 202, 319, 482
High Courts07 May 1982
Hukamaram, Umaram and Ramu Ram Vs The State of Rajasthan
Rajasthan High Court · (1982) WLN 244
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 202, 319, 482
High Courts06 May 1982Allowed
Raish Plastics and Others Vs Union of India (UOI)
Rajasthan High Court · (1983) 12 ELT 92 : (1982) RLW 437 : (1982) WLN 189
High Courts05 May 1982
National Engineering Industries Ltd. Vs Shanker Lal and Another
Rajasthan High Court · (1982) WLN 490
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 11A, 33
High Courts04 May 1982Allowed
Ram Pratap Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1982 Raj 274 : (1982) WLN 182
Constitution of India, 1950 — Article 226Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15, 23Rajasthan Land Revenue Act, 1956 — Section 82
High Courts01 May 1982Dismissed
Satyakam Vs Dallu
Rajasthan High Court · AIR 1983 Raj 193 : (1982) WLN 387
Criminal Procedure Code, 1973 (CrPC) — Section 145