High Courts19 Oct 2016Dismissed
Suraj Birla Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLN 291
Constitution of India, 1950 - Article 226Rajasthan Co-operative Societies Act, 2001 - Section 28(7A)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 630 of 2,241
High Courts19 Oct 2016Dismissed
Union of India - Appellant @HASH M/s Cairn Energy India Pvt. Ltd. and Another
Rajasthan High Court · (2017) 345 ELT 17 : (2017) 59 GST 10 : (2016) 4 RLW 2954
Finance Act, 2004 - Section 91, Section 93Finance Act, 2007 - Section 138Oil Industries (Development) Act, 1974 - Section 15(1)
High Courts19 Oct 2016Dismissed
M/s Shiv Construction Company Mornawra, tehsil Bawadi district Jodhpur through its partner Shiv Karan S/o Shri Kanchan Singh Jakhar aged 45 years R/o Mornawra Labera Bawori, Jodhpur (Raj) - Petitioner @HASH State of Rajasthan through Principal Secretary t
Rajasthan High Court · (2016) 4 RLW 2951
Constitution of India, 1950 - Article 14, Article 19(1)(g)Contract Act, 1872 - Section 56Rajasthan Minor Mineral Concession Rules, 1986 - Rule 37-A
High Courts19 Oct 2016Allowed
Shyam Lal S/o Shri Champa Lal, by caste Regar, R/o Ranikhera Nimbahera Police Station, District Chittorgarh - Appellant @HASH State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1863
Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 302
High Courts18 Oct 2016Disposed Off
Commissioner of Income-Tax Vs Popular Art Palace P. Ltd.
Rajasthan High Court · (2017) 391 ITR 352
Income Tax Act, 1961 - Section 801, Section 801(2)
High Courts18 Oct 2016Dismissed
Mr. Aman Sethi Vs State of Rajasthan
Rajasthan High Court · (2017) 7 FLT 82
Constitution of India, 1950 - Article 226Environment (Protection) Act, 1986 - Section 5National Greens Tribunal Act, 2010 - Section 16(g), Section 22
High Courts17 Oct 2016Allowed
Gopal Vs Sukh Singh
Rajasthan High Court · (2017) 1 WLCRajUC 67
Constitution of India, 1950 - Article 226, Article 227
High Courts17 Oct 2016Dismissed
Megha Insulation Private Limited Vs J.K. White Cement Work Gotan
Rajasthan High Court · (2017) 1 WLCRajUC 62
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1 (d), Order 5 Rule 21, Order 5 Rule 9, Order 9 Rule 13
High Courts17 Oct 2016Dismissed
Lrs. of Shyonand Vs Lrs. of Duniram
Rajasthan High Court · (2017) 1 RLW 334
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3A
High Courts17 Oct 2016Disposed Off
Legal Heirs of Late Shir Jabbar Singh Vs Appellate Rent Tribunal, Jodhpur Metropolitan
Rajasthan High Court · (2017) 1 RLW 343
Constitution of India, 1950 - Article 227Rajasthan High Court of Judicature Rules, 1952 - Rule 134(i)Rajasthan Rent Control Act, 2001 - Section 19(11)(c)
High Courts17 Oct 2016Allowed
M/s. Ajanta Cinema Vs Assistant Provident Fund Commissioner
Rajasthan High Court · (2017) 1 WLCRajUC 21
Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7-A
High Courts17 Oct 2016Allowed
Bhairu Ram @ Bheram Vs Girdhari Yada
Rajasthan High Court · (2017) 152 FLR 411
Employees Compensation Act, 1923 - Section 3
High Courts17 Oct 2016Disposed Off
Rama Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 61
Constitution of India, 1950 - Article 226
High Courts17 Oct 2016Allowed
Babu Lal Vs Gangoo
Rajasthan High Court · (2017) 1 WLCRajUC 58
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1Rajasthan Tenancy Act, 1955 - Section 188, Section 212, Section 53
High Courts17 Oct 2016Dismissed
Chandrashekhar Vs State Farms Corporation of India Ltd.
Rajasthan High Court · (2017) 1 DNJ 39 : (2017) 1 RLW 323
High Courts17 Oct 2016Disposed off
New India Assurance Co. Ltd Vs Smt. Savitri Jham
Rajasthan High Court · (2017) 1 RLW 629
Motor Vehicles Act, 1988 - Section 173
High Courts17 Oct 2016Allowed
Sh Laxmi Narayan Sharma S/o Sh Kishanlal Sharma R/O D-12, Ambabari Jaipur - 302039 (Raj) - Petitioner/Defendant @HASH Smt. Rajeshree Khandewal W/o Late Shri Ashok Kumar Kumar, R/o 12/1, Alipur Park Road, Kolkata /Plaintiffs
Rajasthan High Court · (2016) 4 DNJ 1671 : (2017) 1 WLN 229
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10, Section 151Constitution of India, 1950 - Article 226
High Courts17 Oct 2016Dismissed
Smt. Raj Kumari @ Chandrakala w/o Shri Nandlal D/o Shri Badri Singh, by caste Mali Kachhawaha, resident of Sardarshahar at present Bikaner - Petitioner @HASH Nandlal son of Late Shri Dalchand Ji, By caste Mali, Sangodiya, resident of Sardarshahar Churu -
Rajasthan High Court · (2016) 4 DNJ 1629
Hindu Marriage Act, 1955 - Section 12, Section 13
High Courts17 Oct 2016Allowed
Amri Devi Vs Kailash Kumar
Rajasthan High Court · (2017) 1 TAC 58 : (2016) 2 WLCRajUC 774
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts17 Oct 2016Dismissed
Smt. Santosh Vs Ramswaroop
Rajasthan High Court · (2017) 1 CivCC 415 : (2017) 1 HLR 554 : (2016) 2 WLCRajUC 768
Hindu Marriage Act, 1955 - Section 13(1A)(ii), Section 9