High Courts17 Oct 2016Dismissed
Indo Salt Company Vs U.O.I.
Rajasthan High Court · (2017) 1 DNJ 138
Railways Act, 1989 - Section 2(17), Section 72, Section 73, Section 78
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 631 of 2,241
High Courts17 Oct 2016Dismissed
Gurpreet Singh Vs Surendrajeet Kaur
Rajasthan High Court · (2017) 1 CivCC 552 : (2016) 2 WLCRajUC 779
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts07 Oct 2016Dismissed
The Oriental Insurance Company Limited Vs Smt. Jeti Devi
Rajasthan High Court · (2017) 1 WLN 273
Motor Vehicles Act, 1988 - Section 14(2)
High Courts07 Oct 2016Dismissed
Shri Basram Jat Vs Birla Sun Life Insurance Co. Ltd.
Rajasthan High Court · (2017) 1 DNJ 79 : (2017) 1 WLC 484
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts07 Oct 2016Dismissed
Mayur Associates, Engineers & Contractors Vs Mr. Gurmeet Singh
Rajasthan High Court · (2017) AIRCC 424
Arbitration and Conciliation Act, 1996 - Section 11, Section 14, Section 15
High Courts07 Oct 2016Allowed
Dhanraj S/o Shri Chetan Dass - Accused-Appellant @HASH State of Rajasthan
Rajasthan High Court · (2017) 172 AIC 654 : (2017) 2 CriCC 231 : (2016) 4 CriLR 1884 : (2017) 1 RajCriC 53 : (2017) 2 RLW 886 : (2017) 1 WLC 300
Penal Code, 1860 (IPC) - Section 498A
High Courts07 Oct 2016Allowed
Kanti Lal Meena - Appellant @HASH State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1872 : (2016) 2 WLCRajUC 679
Penal Code, 1860 (IPC) - Section 302
High Courts07 Oct 2016Dismissed
Rajendra Meena S/o Shri Ram Charan Meena, By Caste Meena, Resident of House No. 58, Gopal Vihar, Police Line, Kota (Raj.) - Defendant-petitioner @HASH Harendra Kumar S/o. Shri Babulal Meena, aged about 35 years, by Caste Meena, Resident of Plot No. 33, Gu
Rajasthan High Court · (2016) 4 DNJ 1612
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts07 Oct 2016Dismissed
Deendayal Lahoti Vs State of Rajasthan
Rajasthan High Court · (2016) 2 WLCRajUC 730
Constitution of India, 1950 - Article 226Rajasthan Municipalities (Disposal of Urban Land) Rules, 1974 - Rule 23
High Courts07 Oct 2016Allowed
Meeran Devi Vs Rajeev Kumar
Rajasthan High Court · (2017) 1 CivCC 383 : (2017) 1 DNJ 109 : (2016) 2 WLCRajUC 709
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 9
High Courts07 Oct 2016Dismissed
Ram Singh Vs Balvindra Singh
Rajasthan High Court · (2017) 1 CivCC 92 : (2016) 2 WLCRajUC 659 : (2017) 1 WLN 235
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts07 Oct 2016Dismissed
M/s. Royal Enterprises Vs Samuhik Chikitsalay Sangh
Rajasthan High Court · (2016) 2 WLCRajUC 649
Arbitration and Conciliation Act, 1996 - Section 9Specific Relief Act, 1963 - Section 10, Section 14
High Courts06 Oct 2016Dismissed
State of Rajasthan Vs Manjeet Singh
Rajasthan High Court · (2017) CriLJ 1268
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 407(1)(a), Section 407(b), Section 407(c)
High Courts06 Oct 2016Disposed Off
Dr. Rohit Sharma Vs State (Arurved Department)
Rajasthan High Court · (2017) 1 WLCRajUC 267
High Courts06 Oct 2016Dismissed
Ram Chandra Meghwal - Appellant @HASH State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 1925
Criminal Procedure Code, 1973 (CrPC) - Section 374(2)Penal Code, 1860 (IPC) - Section 302, Section 324, Section 326
High Courts06 Oct 2016Disposed Off
K.K. Singhvi Vs Chanchal Devi
Rajasthan High Court · (2017) 1 WLN 75
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts06 Oct 2016Allowed
Ladu Ram Meena Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLN 70
Rajasthan Irrigation and Drainage Rules, 1955 - Rule 10
High Courts06 Oct 2016Allowed
Hindu Singh Vs Divisional Commissioner, Jodhpur
Rajasthan High Court · (2016) 4 WLN 425
Arms Act, 1959 - Section 15, Section 17, Section 18
High Courts06 Oct 2016Dismissed
Khiva Ram Vs Maan Singh
Rajasthan High Court · (2016) 4 WLN 410
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11 (a)
High Courts06 Oct 2016Allowed
Jabar Singh Vs State of Rajasthan
Rajasthan High Court · (2016) 4 WLN 401
Constitution of India, 1950 - Article 226Rajasthan Panchayati Raj Act, 1994 - Section 38(1)(a)Rajasthan Panchayati Raj Rules, 1996 - Rule 146