High Courts08 Nov 2016Partly Allowed
Kishanlal Vs State of Rajasthan
Rajasthan High Court · (2016) 4 CriLR 2187
Criminal Procedure Code, 1973 (CrPC) - Section 446, Section 449
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Rajasthan High Court judgments
44,813 judgments · page 628 of 2,241
High Courts07 Nov 2016Allowed
Radhey Shyam Vs Smt. Sushila
Rajasthan High Court · (2017) 1 DNJ 53
Hindu Marriage Act, 1955 - Section 24
High Courts07 Nov 2016Dismissed
Sodhi Textiles and Home Furnishing (P) Limited Vs Sobhag Singh
Rajasthan High Court · (2017) 2 WLN 126
Constitution of India, 1950 - Article 226Payment of Wages Act, 1936 - Section 15(2), Section 17
High Courts07 Nov 2016Dismissed
Daulat Singh Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLN 68
Rajasthan Land Revenue Act, 1956 - Section 82Rajasthan Tenancy Act, 1955 - Section 16
High Courts04 Nov 2016Allowed
Sushil Chandra Chaturvedi Vs Union of India
Rajasthan High Court · (2017) 1 WLCRajUC 2
Constitution of India, 1950 - Article 226Railway Services (Discipline and Appeal) Rules, 1968 - Rule 9
High Courts04 Nov 2016Allowed
Rajendra Kumar Vishnoi Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 41
High Courts04 Nov 2016Allowed
Bana Ram Vs Mohan Lal
Rajasthan High Court · (2017) 1 WLCRajUC 23
Constitution of India, 1950 - Article 226
High Courts04 Nov 2016Disposed Off
Subhash Vs Bhura Ram
Rajasthan High Court · (2017) 1 WLCRajUC 43
Criminal Procedure Code, 1973 (CrPC) - Section 389Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 Nov 2016Dismissed
Sita Devi Vs Hakimuddin
Rajasthan High Court · (2017) 1 WLCRajUC 46
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1Constitution of India, 1950 - Article 227
High Courts04 Nov 2016Allowed
Krishna Lal Vs The Permanent Lok Adalat
Rajasthan High Court · (2017) 1 WLCRajUC 40
Constitution of India, 1950 - Article 226Rajasthan Legal Services Authority Act - Section 22(7), Section 22(8)
High Courts04 Nov 2016Allowed
Mahesh Kumar Vs Umrao
Rajasthan High Court · (2017) 1 WLCRajUC 295
Rajasthan Rent Control Act, 2001 - Section 13(4-A)(5)
High Courts04 Nov 2016Dismissed
Avtar Singh Vs Farid Ahmad
Rajasthan High Court · (2017) 1 WLN 78
Constitution of India, 1950 - Article 226, Article 227
High Courts03 Nov 2016Dismissed
Surya Dev Kumawat Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2017) 293 CurTR 559 : (2017) 392 ITR 369
Income Tax Act, 1961 - Section 158BC
High Courts03 Nov 2016Disposed Off
Prithvi Raj @ Prithvi Vs State of Rajasthan
Rajasthan High Court · (2017) 1 RajCriC 318
Penal Code, 1860 (IPC) - Section 279, Section 304A
High Courts03 Nov 2016Dismissed
Pramod Singh Sisodiya Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLN 66
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 89(1)
High Courts02 Nov 2016Partly Allowed
Leela Devi Vs State of Rajasthan
Rajasthan High Court · (2017) 2 CriCC 147 : (2017) 1 WLCRajUC 47
Penal Code, 1860 (IPC) - Section 307
High Courts02 Nov 2016Allowed
Munna Lal Vs Sulochana Devi
Rajasthan High Court · (2017) 1 WLCRajUC 49
Civil Procedure Code, 1908 (CPC) - Order 19, Order 7 Rule 14Constitution of India, 1950 - Article 226
High Courts02 Nov 2016Disposed Off
M/s Ambuja Cements Limited, having its Registered Office at : P.O. Ambuja Nagar, Taluka Kodinar, District Junagarh, Gujarat-362715 and its Unit at Marwar Mundwa, Tehsil and District Nagaur (Rajasthan)-341026 through its Joint President Rajesh Singhi S/o S
Rajasthan High Court · (2016) 4 DNJ 1641 : (2017) RRD 1
Constitution of India, 1950 - Article 226
High Courts02 Nov 2016Allowed
The Manager, M/S. TPL Industries Limited, 11-12, K.K. Chittor Road, Guwardi, Tehsil and District Bhilwara, through the Power of Attorney Holder: Rajesh Vijayvargiya S/o Late Shri Mangi Lal, aged 47 years, by caste Maheshwari, R/o 4-0-11, RC Vyas Colony, B
Rajasthan High Court · (2016) 4 DNJ 1635
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 22A
High Courts27 Oct 2016Allowed
Rajasthan State Road Transport Corporation Vs Girvar Singh
Rajasthan High Court · (2017) LIC 1818 : (2017) 1 RLW 746 : (2017) 1 WLC 687
Constitution of India, 1950 - Article 226