COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 612 of 2,241

High Courts02 Feb 2017

Kalu Ram Gurjar S/o Shri Omkar Vs State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0021

Code of Criminal Procedure, 1973, Section 313, Section 374(2), Section 437A - Power to examine the accused - Appeals from convictionsIndian Penal Cod

High Courts02 Feb 2017

Kushal Veer Singh S/o Balbir Singh Vs The State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0020

High Courts02 Feb 2017Dismissed

Smt. Rasida Bano W/o Shri Sikandar Vs Smt. Manju @ Manisha W/o Shri Bharat

Rajasthan High Court · (2017) 02 RAJ CK 0019

High Courts01 Feb 2017

Managing Director Vs Addl. Registrar (Appeals), Cooperative Societies

Rajasthan High Court · (2017) 02 RAJ CK 0130

Rajasthan Co-operative Societies Act, 1965, Section 74(2), Section 74(1) -Rajasthan Co-operative Societies Act, 2001, Section 57(1)

High Courts01 Feb 2017

Devendra Kumar Vs Manohar Lal & Ors.

Rajasthan High Court · (2017) 02 RAJ CK 0122

High Courts01 Feb 2017

Brajmohan Vs Heeralal & Ors.

Rajasthan High Court · (2017) 02 RAJ CK 0121

Code of Civil Procedure, 1908, Section 11 -Rajasthan Tenancy Act, 1955, Section 90, Section 88, Section 89, Section 188

High Courts01 Feb 2017

Natti Bai W/o Chhittar Lal Vs State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0115

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 498-A, Section 304-B

High Courts01 Feb 2017

Chunni Lal Sharma S/o Shri Kanhaiyalal Sharma Vs The State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0018

High Courts01 Feb 2017

Ratan Singh S/o Aasu Singh Vs The State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0017

Code of Criminal Procedure, 1973, Section 439 - Special powers of High Court or Court of Session regarding bailIndian Penal Code, 1860, Section 120B,

High Courts01 Feb 2017Allowed

The State of Rajasthan Vs Om Prakash Goutam S/o Shri Ballabh Lal,,

Rajasthan High Court · (2017) 02 RAJ CK 0015

High Courts31 Jan 2017

Smt Chand Kanwar & ors. Vs State of Rajasthan & ors.

Rajasthan High Court · (2017) 01 RAJ CK 0135

Code of Civil Procedure, 1908, Section 151, Order 41Rule 27 - Saving of Inherent powers of Court

High Courts31 Jan 2017

Sri Karanpur Kray Vikray Sahkari Samiti Through Its Authorized Vs The Appellate Authority Under Payment of Gratuity Act, 1792

Rajasthan High Court · (2017) 01 RAJ CK 0095

Payment of Gratuity Act, 1972, Section 7(7), Section 4(6), Section 7(4)(b), Section 4(6)(b), Section 4(6)(b) -Rajasthan Co-operat

High Courts31 Jan 2017

The Union of India through the General Manager, North Western Railway, Jagatpura, jaipur, & Ors. Vs Sanjay Singh S/o Late Sh. Suresh Singh

Rajasthan High Court · (2017) 01 RAJ CK 0085

High Courts31 Jan 2017

State of Rajasthan Vs Girdhari Lal @ Gulla Ram

Rajasthan High Court · (2017) 01 RAJ CK 0073

Code of Criminal Procedure, 1973, Section 378(iii)(i) - Appeal in case of acquittalIndian Penal Code, 1860, Section 376, Section 511,

High Courts31 Jan 2017

Jagdish Sahu S/o Shri Sampatram Sahu Vs Sonu S/o Sampatram

Rajasthan High Court · (2017) 01 RAJ CK 0001

Constitution of India, Article 226, Article 227 - Power of High Courts to Issue certain writs - Power of superintendence over all courts by the High CourtCode of Civil Pro

High Courts30 Jan 2017

Ram Kumar & Ors Vs LRs of Hari Ram S/o Shri Narayan Ram & Ors

Rajasthan High Court · (2017) 01 RAJ CK 0138

Code of Civil Procedure, 1908, Order 22Rule 3, Order 22Rule 9, Order 22Rule 4 -Evidence Act, 1872,

High Courts30 Jan 2017

State of Rajasthan & ors. Vs M/s. Sigma Engineering Pvt. Ltd.

Rajasthan High Court · (2017) 01 RAJ CK 0137

Arbitration and Conciliation Act, 1996, Section 80, Section 7(1), Section 34, Section 78, Section 67, Section 70,

High Courts30 Jan 2017

Ramnarain Vs Premswaroop

Rajasthan High Court · (2017) 01 RAJ CK 0131

Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases

High Courts30 Jan 2017

Kamal Prakash Mittal & Anr. Vs Bishan Das & Ors.

Rajasthan High Court · (2017) 01 RAJ CK 0114

High Courts30 Jan 2017

Khubiram & Ors. Vs State of Rajasthan & Ors.

Rajasthan High Court · (2017) 01 RAJ CK 0113

Limitation Act, 1963, Section 5 -Land Revenue Act, 1956, Section 91