COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 610 of 2,241

High Courts10 Feb 2017Disposed

Smt. Geeta W/o Harbhajan Ram Vs Harbhajan Ram @ Haribhajan Ram

Rajasthan High Court · (2017) 02 RAJ CK 0051

Code of Criminal Procedure, 1973, Section 397, Section 401 -Protection of Women from Domestic Violence, 2005, Section 23, Section 12

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High Courts10 Feb 2017Dismissed

State of Rajasthan. Vs Man Sukh Das s/o Shri Lalu Ram

Rajasthan High Court · (2017) 02 RAJ CK 0050

Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases

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High Courts10 Feb 2017Dismissed

Sultan Ram S/o Sh. Arjun Ram Vs State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0049

Code of Criminal Procedure, 1973, Section 161, Section 313, Section 164 - Examination of witnesses by police - Power to examine the accused - Recording of confessions and

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High Courts10 Feb 2017Dismissed

Topkhana Desh Grah Nirman Sahakari Samiti Ltd. Vs M/s Om Metals & Minerals Pvt. Ltd. Kota (Rajasthan)

Rajasthan High Court · (2017) 02 RAJ CK 0048

Code of Civil Procedure, 1908, Order 11Rule 21 -Rajasthan Co-operative Societies Act, 1965, Section 78, Section 58,

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High Courts10 Feb 2017Dismissed

Vinay Mohan Kiradoo S/o Shri Mohan Lal Kiradoo Vs Rajasthan Public Service Commission

Rajasthan High Court · (2017) 02 RAJ CK 0047

Rajasthan Subordinate Accounts Service Rules, 1963, Rule 6, Rule 6

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High Courts09 Feb 2017

Navratan S/o Ramchandra & Anr. Vs Gyan Chand S/o Gopi & Ors.

Rajasthan High Court · (2017) 02 RAJ CK 0133

Code of Civil Procedure, 1908, Section 100 - Second appeal

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High Courts09 Feb 2017

Shri C.K. Baljee Vs State of Rajasthan & ors

Rajasthan High Court · (2017) 02 RAJ CK 0117

Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtNegotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insuffic

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High Courts09 Feb 2017

Poonam Joshi Vs Smt Archana Joshi

Rajasthan High Court · (2017) 02 RAJ CK 0109

Hindu Marriage Act, 1955, Section 25, Section 23, Section 10, Section 24, Section 11, Section 13, S

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High Courts09 Feb 2017

Renu Dhingra W/o Sh Jaspal Dhingra Vs Bombay Hospital & Medical Research Centre

Rajasthan High Court · (2017) 02 RAJ CK 0096

Constitution of India, Article 227 -Legal Services Authority Act, 1987, Section 22B

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High Courts09 Feb 2017Dismissed

D.R. Mehla Vs The Additional Registrar, Co-operative Societies

Rajasthan High Court · (2017) 02 RAJ CK 0046

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High Courts09 Feb 2017Dismissed

Logar S/o Shri Goda Bheel Vs Shreelal S/o Shri Pema Ji Dangi

Rajasthan High Court · (2017) 02 RAJ CK 0045

Code of Civil Procedure, 1908, Section 151 - Saving of Inherent powers of Court

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High Courts08 Feb 2017

Gopal Singh Sisodia & ors. Vs The State of Rajasthan & anr.

Rajasthan High Court · (2017) 02 RAJ CK 0111

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958, Rule 16 -Rajasthan Co-operative Societies Act, 1965, Section 74, S

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High Courts07 Feb 2017Allowed

Emami S/o Roshan Khan Vs Nand Kishore Gupta S/o Pyare Lal Gupta

Rajasthan High Court · (2017) 02 RAJ CK 0044

Motor Vehicles Act, 1988, Section 173, Section 173, Section 147, Section 147, Section 149, Section 149, <

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High Courts07 Feb 2017Dismissed

Nachiketa Jain son of Shri Nand Kishore Jain Vs Rent Control Tribunal Dausa

Rajasthan High Court · (2017) 02 RAJ CK 0043

Constitution of India, Article 226, Article 227 -Rent Control Act, 1947, Section 9

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High Courts07 Feb 2017Dismissed

Rajendra Prasad Khatik S/o Shri Rakkha Ram Vs State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0042

Rajasthan Service Rules, 1951, Rule 20

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High Courts07 Feb 2017Allowed

Satpal son of Shri Lal Chand Saharan Vs Oriental Bank Of Commerce

Rajasthan High Court · (2017) 02 RAJ CK 0041

Constitution of India, Article 335 -Ex- servicemen (Re-employment in Central Civil Services & Posts) Rules, 1979, Rule 4

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High Courts06 Feb 2017

The New India Assurance Company Ltd. Vs Smt. Leela & ors.

Rajasthan High Court · (2017) 02 RAJ CK 0107

Motor Vehicles Act, 1988, Section 171, Section 171 - Award of interest where any claim is allowed

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High Courts06 Feb 2017Dismissed

Pritam Das Geryani s/o Shri T.M.Geryani Vs National Ins. Co. Ltd. Through its Chairman cum Managing Director, & Ors.

Rajasthan High Court · (2017) 02 RAJ CK 0104

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High Courts06 Feb 2017Allowed

Bherulal S/o Unkarlal Ahir Vs State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0040

Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 120B, Secti

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High Courts06 Feb 2017Allowed

Hemant Kapoor S/o Late B.L. Kapoor Vs State of Rajasthan

Rajasthan High Court · (2017) 02 RAJ CK 0039

Code of Criminal Procedure, 1973, Section 438 - Direction for grant of bail to person apprehending arrestIndian Penal Code, 1860, Section 420, Section

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