High Courts06 Feb 2024Disposed Of
Jaga Ram And Ors Vs Pappu Ram And Ors
Rajasthan High Court · (2024) 02 RAJ CK 0023
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 59 of 2,241
High Courts06 Feb 2024Allowed
Ompuri Vs State Of Rajasthan
Rajasthan High Court · (2024) 02 RAJ CK 0008
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 323, 327, 341, 395
High Courts05 Feb 2024Disposed Of
Dashrath Sad Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 02 RAJ CK 0195
High Courts05 Feb 2024Disposed Of
Kishna Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 02 RAJ CK 0194
High Courts05 Feb 2024Disposed Of
Ganesha Ram Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 02 RAJ CK 0193
High Courts05 Feb 2024Disposed Of
Dilraj Singh Vs Rajasthan Public Service Commissioner And Others
Rajasthan High Court · (2024) 02 RAJ CK 0192
High Courts05 Feb 2024Disposed Of
Mukesh Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 02 RAJ CK 0191
High Courts05 Feb 2024Disposed Of
Maheshwari Pandiya Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 02 RAJ CK 0190
High Courts05 Feb 2024Disposed Of
Payal Meena Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 02 RAJ CK 0189
High Courts05 Feb 2024Disposed Of
State Of Rajasthan And Others Vs Garima Lakhetiya
Rajasthan High Court · (2024) 02 RAJ CK 0188
High Courts05 Feb 2024Allowed
Roshan Lal And Others Vs State Of Rajasthan
Rajasthan High Court · (2024) 02 RAJ CK 0187
Code Of Criminal Procedure, 1973 — Section 389
High Courts05 Feb 2024Allowed
Sohani Devi Vs State Of Rajasthan
Rajasthan High Court · (2024) 02 RAJ CK 0186
Code Of Criminal Procedure, 1973 — Section 389
High Courts05 Feb 2024Allowed
Sharwan Vs State Of Rajasthan
Rajasthan High Court · (2024) 02 RAJ CK 0185
High Courts05 Feb 2024Allowed
Arjun Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 02 RAJ CK 0007
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
High Courts05 Feb 2024Allowed
Karan Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 02 RAJ CK 0006
Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Feb 2024Allowed
Rajendra Kumar Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 02 RAJ CK 0005
Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Feb 2024Allowed
Jagdish And Others Vs State Of Rajasthan
Rajasthan High Court · (2024) 02 RAJ CK 0004
Code Of Criminal Procedure, 1973 — Section 389
High Courts05 Feb 2024Allowed
Sumit And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 02 RAJ CK 0003
Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Feb 2024Dismissed
Subhash Chandra Khatik Vs Madan Nath And Others
Rajasthan High Court · (2024) 02 RAJ CK 0001
Limitation Act, 1963 — Section 5
High Courts02 Feb 2024Allowed
Shankar Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 02 RAJ CK 0184
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302, 451