High Courts24 Apr 2018Allowed
Laxman Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0231
Constitution of India, 1950 — Article 14, 16, 21, 226, 311(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 526 of 2,241
High Courts24 Apr 2018Dismissed
Maharana Pratap University of Agriculture & Technology @APPELLANT@Hash Dinesh Yadav
Rajasthan High Court · (2018) 04 RAJ CK 0230
Rajasthan High Court Rules — Rule 134Rajasthan Compassionate Appointment of Dependents of Deceased Government Servant Rules, 1996 &mdashl Rule 2(b)Constitution of India, 1950 — Article 225
High Courts24 Apr 2018Allowed
Jhumar Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0229
Indian Penal Code, 1860 — Section 304B, 376(2)(f)Code of Criminal Procedure, 1973 — Section 161, 313, 437A
High Courts24 Apr 2018Allowed
Sanjay Singh @APPELLANT@Hash State Of Rajasthan And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0032
Code of Criminal Procedure, 1973 — Section 178, 439Pre-Conception and Pre-Natal Diagnostic Techniques Act, 1994 &mdash: Section 4, 5, 6, 23, 25Indian Penal Code, 1860 — Section 120-B 315, 511
High Courts24 Apr 2018Allowed
M/s. Kotyark Industries Private Limited @APPELLANT@Hash State Of Rajasthan Ors
Rajasthan High Court · (2018) 04 RAJ CK 0031
High Courts24 Apr 2018Allowed
Dr. Mohan Wadhwani @APPELLANT@Hash Rekha Daughter
Rajasthan High Court · (2018) 04 RAJ CK 0030
Code of Criminal Procedure, 1973 — Section 127
High Courts24 Apr 2018Dismissed
Pt. Bansidhar Sharma Devagya @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0029
Code of Civil Procedure, 1908 — Section 96, 151, Order 41 Rule 27Indian Evidence Act, 1872 — Section 35, 57, 94, 103, 114
High Courts23 Apr 2018Dismissed
Santosh Kanwar @APPELLANT@Hash Shaitan Singh
Rajasthan High Court · (2018) 04 RAJ CK 0228
Hindu Marriage Act, 1955 — Section 13BLimitation Act, 1963 — Section 5
High Courts23 Apr 2018Disposed Off
Jasoda Ahari @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0227
University Grants Commission Act, 1956 — Section 2F, 22Constitution of India, 1950 — Article 226
High Courts23 Apr 2018Disposed Off
Dr. Padam Chand Meena @APPELLANT@Hash University Grants Commission
Rajasthan High Court · (2018) 04 RAJ CK 0226
Constitution of India, 1950 — Article 226
High Courts23 Apr 2018Disposed Off
Samrath @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0225
Code of Criminal Procedure, 1973 — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 15(c), 25, 37, 42Indian Penal Code, 1860 — Section 147, 148, 149, 302
High Courts23 Apr 2018Allowed
Manoj Kumar Vaishnav @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0224
Rajasthan Panchayati Raj (Second Amendment) Rules, 2016 — Rule 258(3)
High Courts23 Apr 2018Disposed Off
Kanta @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0223
High Courts23 Apr 2018Disposed Off
Sunil Kumar Singh @APPELLANT@Hash Mr. V.K. Sharma And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0028
Code of Civil Procedure, 1908 — Section 190
High Courts23 Apr 2018Dismissed
Birdhi Chand Chouhan @APPELLANT@Hash Smt. Santosh Kachawa And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0027
Hindu Marriage Act, 1955 — Section 13
High Courts23 Apr 2018Dismissed
Official Liquidator @APPELLANT@Hash Shri Rakesh Srivastava And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0026
Companies Act 1956 — Section 433, 439, 454, 454(1), 454(3), 454(5)Companies (Court) Rules, 1957 — Section 124, 130
High Courts23 Apr 2018Disposed Off
Pr. Commissioner Of Income Tax, Alwar @APPELLANT@Hash M/s. Supreme Cylinders Pvt. Ltd.
Rajasthan High Court · (2018) 04 RAJ CK 0025
High Courts23 Apr 2018Disposed Off
Bhanwar Singh Rathore And Anr @APPELLANT@Hash State Of Raj And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0024
High Courts23 Apr 2018Disposed Off
Ashok Kumar And Anr @APPELLANT@Hash State Of Raj And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0023
Constitution of India, 1950 — Article 226
High Courts23 Apr 2018Disposed Off
M/s. Om Metal Infraprojects Ltd. @APPELLANT@Hash Smt. Kavita Choudhary
Rajasthan High Court · (2018) 04 RAJ CK 0022