High Courts30 Apr 2018Dismissed
Jagdish Prasad And Ors @APPELLANT@Hash Kalyan And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0050
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 524 of 2,241
High Courts30 Apr 2018Allowed
Selvarajan @APPELLANT@Hash State Of Rajasthan And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0049
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 498A
High Courts30 Apr 2018Allowed
Sunil Kumar, Deepak @APPELLANT@Hash State Of Rajasthan And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0048
Juvenile Justice (Care & Protection of Children) Act, 2015 — Section 12, 12(1), 101
High Courts30 Apr 2018Disposed Off
Kaifa And Anr. @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0047
Constitution of India, 1950 — Article 226
High Courts27 Apr 2018Allowed
General Manager, Upbhokta Wholesale Bhandar Ltd. @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0254
High Courts27 Apr 2018Dismissed
Pawan Maru @APPELLANT@Hash Seema
Rajasthan High Court · (2018) 04 RAJ CK 0253
Code of Criminal Procedure, 1973 — Section 125
High Courts27 Apr 2018Allowed
Manish @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0252
Code of Criminal Procedure, 1973 — Section 161, 173, 313, 319Indian Penal Code, 1860 — Section 147, 149, 302, 323, 325, 341, 382
High Courts27 Apr 2018Dismissed
State of Rajasthan @APPELLANT@Hash Kailash Dan
Rajasthan High Court · (2018) 04 RAJ CK 0251
Code of Criminal Procedure, 1973 — Section 313, 378(iii)(i)Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2), 20
High Courts27 Apr 2018Allowed
Arvind Singh Mewar @APPELLANT@Hash Shri Mahendra Singh
Rajasthan High Court · (2018) 04 RAJ CK 0250
Right to Information Act, 2005 — Section 6, 8Code of Civil Procedure, 1908 — Order 11 Rule 12, Order 11 Rule 14, Order 7 Rule 14(2), Order 7 Rule 14(1), Order 7 Rule 14(3), Order 16 Rule 6, Order 16 Rule 1
High Courts27 Apr 2018Dismissed
Smt. Vinod Kanwar @APPELLANT@Hash Union of India
Rajasthan High Court · (2018) 04 RAJ CK 0249
Rajasthan Land Revenue Act, 1956 — Section 90BRajasthan High Court Rules, 1952 — Rule 134
High Courts27 Apr 2018Allowed
I.C.I.C.I. Bank Limited @APPELLANT@Hash Krishna Kumar
Rajasthan High Court · (2018) 04 RAJ CK 0248
Rajasthan Rent Control Act, 2001 — Section 9, 18, 21Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 14, 17, 17(3), 17(4A), 34Transfer of Property Act, 1882 — Section 65
High Courts27 Apr 2018Allowed
Jyoti And Ors @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0046
High Courts27 Apr 2018Allowed
Preeti Yadav And Ors @APPELLANT@Hash State Of Rajasthan And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0045
High Courts27 Apr 2018Dismissed
Krishan Kumhar And Ors @APPELLANT@Hash Prakash Patidar And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0044
Constitution of India, 1950 — Article 244(1)
High Courts27 Apr 2018Allowed
Amore Jewels Private Limited And Anr. @APPELLANT@Hash Principal Commissioner Of Income Tax
Rajasthan High Court · (2018) 04 RAJ CK 0043
Income Tax Act, 1961 — Section 131(1)A, 132, 132B, 132(4), 153AIncome Tax Rules 1962 — Rule 112(2)Constitution of India, 1950 — Article 226
High Courts27 Apr 2018Allowed
Smt. Kumkum Sharma And Ors @APPELLANT@Hash Prashant Sharma And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0042
Constitution of India, 1950 — Article 136
High Courts27 Apr 2018Dismissed
Haluka @APPELLANT@Hash State Of Rajasthan And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0041
Indian Penal Code, 1860 — Section 120B, 364A, 365, 386, 486Code of Criminal Procedure, 1973 — Section 161, 313Indian Evidence Act, 1872 — Section 9, 27
High Courts27 Apr 2018Allowed
Shri Chattamal Sindhi And Ors @APPELLANT@Hash State Of Rajasthan And Ors
Rajasthan High Court · (2018) 04 RAJ CK 0040
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 467, 468, 471Constitution of India, 1950 — Article 19, 21, 226, 227
High Courts26 Apr 2018Disposed Off
Soda Ram, Sodha Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0247
Indian Penal Code, 1860 — Section 148, 149, 302, 364
High Courts26 Apr 2018Allowed
Smt Jyoti @APPELLANT@Hash Harendra Panwar
Rajasthan High Court · (2018) 04 RAJ CK 0246
Family Courts Act, 1984 — Section 19(4)Code of Criminal Procedure, 1973 — Section 397, 401