High Courts02 May 2018Allowed
Rahim And Anr Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0017
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 523 of 2,241
High Courts02 May 2018Allowed
Rohitash Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0016
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 325, 341, 447
High Courts02 May 2018Dismissed
Smt. Chhipa And Anr Vs Shri Virendra And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0015
High Courts02 May 2018Allowed
Narain And Ors @APPELLANT@Hash Lala Ram And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0014
High Courts02 May 2018Allowed
Abhay Kumar @APPELLANT@Hash Chairman Central Board Of Secondary Education
Rajasthan High Court · (2018) 05 RAJ CK 0013
High Courts02 May 2018Dismissed
Rajasthan State Road Transport Corporation @APPELLANT@Hash Ramnarayan, Babulal And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0012
Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts02 May 2018Dismissed
Norat Mal @APPELLANT@Hash Bhanwar Lal And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0011
India Evidence Act, 1872 — Section 90
High Courts02 May 2018Allowed
Badrikashram Joshi @APPELLANT@Hash R.D. Baheti Charitable And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0010
Rajasthan Public Trust Act, 1959 — Section 18, 20, 21, 21(1), 22Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7, Order 43 Rule 1(r )Constitution of India 1950 — Article 226, 227
High Courts02 May 2018Disposed Off
Brajraj Singh @APPELLANT@Hash State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0009
Code of Criminal Procedure, 1973 — Section 173(8), 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468Constitution of India, 1950 — Article 21
High Courts02 May 2018Dismissed
Commissioner Of Central Excise And Service Tax @APPELLANT@Hash Mittal Pigment Pvt. Ltd Mittal Pigment Pvt. Ltd
Rajasthan High Court · (2018) 05 RAJ CK 0008
Central Excise Act, 1944 — Section 14Indian Evidence Act, 1872 — Section 24, 30, 108, 135(1)(i)Indian Penal Code, 1860 — Section 201, 302
High Courts01 May 2018Allowed
Somdutt Sharma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0050
Rajasthan Civil Services (Revised Pay Scales) Rules, 1989 — Rule 9, 10(5)
High Courts01 May 2018Dismissed
Satya Prakash @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0049
Indian Penal Code, 1860 — Section 120B, 302, 306, 498ACode of Criminal Procedure, 1973 — Section 156(3), 174
High Courts01 May 2018Allowed
Kusum Meena @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0048
Constitution of India, 1950 — Article 226
High Courts01 May 2018Disposed Off
Bhagwan Lal Patel And Ors @APPELLANT@Hash State of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0007
High Courts01 May 2018Dismissed
Anil Kumar Sharma @APPELLANT@Hash State of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0006
Code of Criminal Procedure, 1973 — Section 374, 394, 482Indian Penal Code, 1860 — Section 302Limitation Act, 1963 — Section 5
High Courts01 May 2018Dismissed
Babudi Bai And Ors @APPELLANT@Hash Santosh Sharma And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0005
High Courts01 May 2018Disposed Off
Suo Moto @APPELLANT@Hash State Of Raj And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0004
High Courts01 May 2018Allowed
Hansraj @APPELLANT@Hash State Of Rajasthan And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0003
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 161, 313
High Courts01 May 2018Dismissed
United India Insurance Co Ltd @APPELLANT@Hash Narendra Kumar And Ors
Rajasthan High Court · (2018) 05 RAJ CK 0002
Indian Penal Code, 1860 — Section 279, 337, 338
High Courts30 Apr 2018Dismissed
Ajmer Vidyut Vitaran Nigam Limited @APPELLANT@Hash Raj Electricity Regulatory Commission
Rajasthan High Court · (2018) 04 RAJ CK 0051
Electricity Act, 2003 — Section 125Code of Civil Procedure, 1908 — Section 100