High Courts21 Apr 2018Partly Allowed
Bhawani Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0221
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 149, 148, 300, 302, 304
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Rajasthan High Court judgments
44,813 judgments · page 527 of 2,241
High Courts20 Apr 2018Allowed
Vedprakash @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0220
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302
High Courts20 Apr 2018Dismissed
Raju Ram Nayak @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0219
Rajasthan Educational Subordinate Service Rules, 1971 — Rule 6D
High Courts20 Apr 2018Dismissed
Dilip Singhavi @APPELLANT@Hash Shekhaddin Mohemmad
Rajasthan High Court · (2018) 04 RAJ CK 0218
Arbitration and Conciliation Act, 1996 — Section 11Rajasthan Stamp Act, 1998 — Section 39
High Courts20 Apr 2018Allowed
Lahari Lal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0217
Rajasthan Panchayati Raj (Second Amendment) Rules, 2016 — Rule 258(3)
High Courts20 Apr 2018Disposed Off
Dinesh Singh Gurjar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0216
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts20 Apr 2018Dismissed
Mining Engineer, Mines & Geology Department @APPELLANT@Hash Smt. Gayatri Devi
Rajasthan High Court · (2018) 04 RAJ CK 0215
Code of Civil Procedure, 1908 — Section 100Minor Mineral Concession Rules, 1986 — Rule 27( C)(D), 43
High Courts20 Apr 2018Allowed
Bhura Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0214
Indian Penal Code, 1860 — Section 397, 447Rajasthan Public Examination Act, 1992 — Section 6Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 — Rule 13, 16
High Courts20 Apr 2018Disposed Off
Nand Singh @APPELLANT@Hash State Of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0021
High Courts20 Apr 2018Dismissed
Sita Ram Sharma @APPELLANT@Hash State Of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0020
Constitution of India, 1950 — Article 226
High Courts20 Apr 2018Allowed
Pinky Singh @APPELLANT@Hash Maharshi Dayanand Sarswati University & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0019
High Courts20 Apr 2018Disposed Off
Dr. Netrapal Singh & Ors. @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0018
High Courts20 Apr 2018Dismissed
Bharat Lal Sharma & Ors. @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0017
Constitution of India, 1950 — Article 226
High Courts20 Apr 2018Dismissed
Sanjeev Agrawal & Ors. @APPELLANT@Hash Smt.Shefali Agrawal & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0016
Hindu Marriage Act, 1955 — Section 13Code of Civil Procedure, 1908 — Section 10
High Courts20 Apr 2018Dismissed
Pt. Bansidhar Sharma Devagya @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 04 RAJ CK 0015
Code of Civil Procedure, 1908 — Section 96, 151, Order 41 Rule 27Indian Evidence Act, 1872 — Section 35, 57, 94, 103, 114
High Courts19 Apr 2018Allowed
Mahendra Mension @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0213
Dentists Act, 1948 — Section 20
High Courts19 Apr 2018Allowed
Harliya, Harlal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0212
Code of Criminal Procedure, 1973 — Section 313, 391, 401Indian Penal Code, 1860 — Section 380, 457, 511
High Courts19 Apr 2018Allowed
Babu Lal Gaur @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0211
Code of Criminal Procedure, 1973 — Section 151, 156(3), 190Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 — Rule 13, 13(2)
High Courts19 Apr 2018Dismissed
Mahaveer Prasad Upadhyaya @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0210
Revised Pay Scale Rules, 1983 — Rule 9, 10
High Courts19 Apr 2018Disposed Off
Harish Patidar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 04 RAJ CK 0208
Code of Civil Procedure, 1908 — Order 41 Rule 27Constitution of India, 1950 — Article 226