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Rajasthan High Court judgments

44,813 judgments · page 513 of 2,241

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High Courts23 May 2018Dismissed

Shambhoo Lal @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0178

Indian Penal Code, 1860 — Section 120B, 302, 311AArms Act, 1959 — Section 4, 25Code of Criminal Procedure, 1973 — Section 173(8), 313
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High Courts23 May 2018Allowed

State of Rajasthan @APPELLANT@Hash Vikramjeet Singh, Vika Virk

Rajasthan High Court · (2018) 05 RAJ CK 0177

Code of Criminal Procedure, 1973 — Section 31A, 53, 397, 397(3), 401, 482Constitution of India, 1950 — Article 20(3), 21, 226, 227
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High Courts22 May 2018Disposed Off

Shri Ram Bishnoi @APPELLANT@Hash State Of Rajasthan

Rajasthan High Court · (2018) 05 RAJ CK 0256

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High Courts22 May 2018Allowed

Smt. Renu Jangu @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0255

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High Courts22 May 2018Disposed Off

Nar Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0176

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High Courts22 May 2018Dismissed

Sakhi Khan @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0175

Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 166, 167, 384, 420, 467, 468, 471
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High Courts22 May 2018Allowed

Imi Lal @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0174

Code of Criminal Procedure, 1973 — Section 156(3), 200, 202, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
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High Courts22 May 2018Dismissed

State of Rajasthan @APPELLANT@Hash Reshma

Rajasthan High Court · (2018) 05 RAJ CK 0173

Indian Penal Code, 1860 — Section 302, 307, 328Code of Criminal Procedure, 1973 — Section 313
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High Courts22 May 2018Dismissed

Ajaib Singh @APPELLANT@Hash LRs of Shiv Lal

Rajasthan High Court · (2018) 05 RAJ CK 0172

Specific Relief Act, 1963 — Section 13(d)Code of Civil Procedure, 1908 — Order 6 Rule 17Limitation Act, 1963 — Article 54
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High Courts21 May 2018Dismissed

Ramesh Chand Sharma Majaor @APPELLANT@Hash Vipin Modi Major

Rajasthan High Court · (2018) 05 RAJ CK 0254

Indian Evidence Act, 1872 — Section 65Transfer of Property Act 1882 — Section 106Constitution of India, 1950 — Article 227
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High Courts21 May 2018

Smt. Komal Saini @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0253

Code of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 120B, 363
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High Courts21 May 2018Dismissed

Smt. Vidushi Garg @APPELLANT@Hash M/s Gauri Sales

Rajasthan High Court · (2018) 05 RAJ CK 0252

Limitation Act, 1963 — Article 19, 20, 55, 113, Section 3Code of Civil Procedure, 1908 — Order 7 Rule 11
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High Courts21 May 2018Allowed

M/s. Real Mazon India Ltd. @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0251

Rajasthan Transparency in Public Procurement Act, 2012 — Section 4Central Motor Vehicles Rules, 1989 — Rule 50Rajasthan Transparency in Public Procurement Rules, 2013 — Rule 59, 68, 80
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High Courts21 May 2018Disposed Off

Niranjan Sharma @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0171

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High Courts21 May 2018Partly Allowed

Abdul Hakim, Bhuriya @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0170

Code of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 380, 457
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High Courts18 May 2018Dismissed

Vijay Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0250

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High Courts18 May 2018Allowed

Kanaram Saini @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0249

Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 9, 94Code of Criminal Procedure, 1973 — Section 91Juvenile Justice (Care and Protection of Rules) 2007 — Rule 12
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High Courts18 May 2018Disposed Off

Murarilal Gurjar @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0248

Constitution of India, 1950 — Article 226
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High Courts18 May 2018Disposed Off

Dr. Om Prakash Chaudhary @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0247

Negotiable Instruments Act, 1872 — Section 138
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High Courts18 May 2018Disposed Off

Debu Singh @APPELLANT@Hash Jaipal Singh

Rajasthan High Court · (2018) 05 RAJ CK 0169

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