High Courts30 May 2018Disposed Off
Roshan Lal Regar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0203
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 511 of 2,241
High Courts30 May 2018Disposed Off
Prema Choudhary @APPELLANT@Hash Rajasthan High Court
Rajasthan High Court · (2018) 05 RAJ CK 0202
Code of Civil Procedure, 1908 — Order 41 Rule 27Constitution of India, 1950 — Article 226
High Courts30 May 2018Disposed Off
Rajkuar @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0201
High Courts29 May 2018Dismissed
Vinod Kumar Bairwa @APPELLANT@Hash Registrar, State Consumer Dispute Redressal Commission
Rajasthan High Court · (2018) 05 RAJ CK 0272
High Courts29 May 2018Allowed
Onkarmal @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0271
Indian Penal Code, 1860 — Section 120B, 198, 420, 467, 468, 471
High Courts29 May 2018Dismissed
Gajendra Singh @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0270
High Courts29 May 2018Allowed
JSW Cement Limited @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0200
Mines and Mineral (Development and Regulation) Amendment Act, 2015 — Section 10B, 11Mineral (Auction) Rules, 2015 — Rule 7, 9(4)((b)(iii), 10(3), 10(4)Constitution of India, 1950 — Article 14, 226
High Courts29 May 2018Allowed
Sanjay, Mahendra, Dholu @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0199
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 380, 437A, 449, 450Code of Criminal Procedure, 1973 — Section 102, 161, 313Indian Evidence Act, 1872 — Section 27, 65B
High Courts28 May 2018Dismissed
Subhash @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0198
Constitution of India, 1950 — Article 226(3)
High Courts28 May 2018Disposed Off
Puran Ram Benda @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0197
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 166, 167, 406, 420, 467, 468, 471
High Courts28 May 2018Allowed
Chaina Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0196
Code of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts28 May 2018Allowed
Meena Meena @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0195
Rajasthan High Court Rules, 1952 — Rule 134
High Courts28 May 2018Allowed
Mula Ram @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0194
Code of Criminal Procedure, 1973 — Section 161, 313, 374, 437AIndian Penal Code, 1860 — Section 34, 120B, 302Indain Evidence Act, 1872 — Section 27
High Courts26 May 2018Dismissed
General Manager @APPELLANT@Hash Smt. Chanda Devi
Rajasthan High Court · (2018) 05 RAJ CK 0269
Motor Vehicles Act, 1988 — Section 140, 166, 173Indian Penal Code, 1860 — Section 279, 304A, 337
High Courts25 May 2018
Manohar Lal Sharma @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0268
High Courts25 May 2018Dismissed
Madan Lal @APPELLANT@Hash Shri Gajendra Kumar Kanda
Rajasthan High Court · (2018) 05 RAJ CK 0267
Hindu Succession Act, 1956 — Section 63Indian Evidence Act, 1872 — Section 68
High Courts25 May 2018Disposed Off
Pawan Kumar @APPELLANT@Hash Smt. Prem Devi
Rajasthan High Court · (2018) 05 RAJ CK 0266
High Courts25 May 2018Allowed
Hansraj Meena @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0265
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366
High Courts25 May 2018Disposed Off
Kamlesh Sain @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0264
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts25 May 2018Disposed Off
Shiv Prakash Tailor @APPELLANT@Hash State of Rajasthan & Ors.
Rajasthan High Court · (2018) 05 RAJ CK 0193
Constitution of India, 1950 — Article 226