High Courts25 May 2018Allowed

Somati Devi @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0190

Code of Criminal Procedure, 1973 — Section 156(3), 164, 482Prevention of Corruption Act, 1988 — Section 13(i)(d), 13(1)(c)(d), 13(ii)Indian Penal Code, 1860 — Section 120B, 161, 162, 166, 167, 420, 467, 468
High Courts24 May 2018Dismissed

Ms Mona @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0262

Code of Criminal Procedure, 1973 — Section 482Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6, 7, 8, 13, 15(2), 25, 25(2)Prevention of Corruption Act, 1947 — Section 5A(1)
High Courts23 May 2018Dismissed

Gurvinder Singh @APPELLANT@Hash State of Rajasthan & Ors.

Rajasthan High Court · (2018) 05 RAJ CK 0179

Standards of Weights & Measures (Enforcement) Act, 1985 — Section 19, 22, 39, 39(1), 45(b), 52, 62, 63Indian Penal Code, 1860 — Section 120, 166, 167Code of Criminal Procedure, 1973 — Section 200, 202, 203, 397, 401