High Courts17 Jul 1952Allowed
Laloo Vs The State
Rajasthan High Court · AIR 1953 Raj 214 : (1952) RLW 312
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 24
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,388 of 2,400
High Courts14 Jul 1952Dismissed
Ramdayal Vs Ram Narayan
Rajasthan High Court · AIR 1953 Raj 125 : (1952) RLW 315
Marwar House Rent Control Act, 1949 — Section 11Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts11 Jun 1952Allowed
Devi Singh Vs State of Rajasthan
Rajasthan High Court · AIR 1952 Raj 171
Constitution of India, 1950 — Article 22Preventive Detention Act, 1950 — Section 3, 7
High Courts28 May 1952
Hardeva Vs Lachmminarain
Rajasthan High Court · (1954) CriLJ 1005 : (1953) RLW 199
Penal Code, 1860 (IPC) — Section 341
High Courts28 May 1952
Mustafa Khan Vs The State
Rajasthan High Court · (1954) CriLJ 1008 : (1953) RLW 200
Penal Code, 1860 (IPC) — Section 228, 288
High Courts21 May 1952
Kanji Vs The State
Rajasthan High Court · (1953) RLW 215
Penal Code, 1860 (IPC) — Section 193, 302
High Courts14 May 1952
Mohanlal Vs The State
Rajasthan High Court · AIR 1954 Raj 64
Criminal Procedure Code, 1898 (CrPC) — Section 350(1)
High Courts13 May 1952
Rajasthan State Vs Nathmal and Another
Rajasthan High Court · AIR 1952 Raj 180 : (1952) RLW 511
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 4Constitution of India, 1950 — Article 132, 133, 226Limitation Act, 1908 — Section 12(2)
High Courts07 May 1952Dismissed
Gordhan Singh Vs Custodian, Evacuee Property
Rajasthan High Court · AIR 1954 Raj 77 : (1953) RLW 113
Administration of Evacuee Property (Central) Rules, 1950 — Rule 22Administration of Evacuee Property Act, 1950 — Section 46, 47Constitution of India, 1950 — Article 226
High Courts06 May 1952
Daudas Vs Punamchand
Rajasthan High Court · AIR 1954 Raj 47 : (1952) RLW 508
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Evidence Act, 1872 — Section 90
High Courts05 May 1952Allowed
Bhaironlal Vs Rampershad
Rajasthan High Court · AIR 1954 Raj 49 : (1952) RLW 431
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 60
High Courts05 May 1952Dismissed
Aksingh and Another Vs Durjansingh and Others
Rajasthan High Court · AIR 1953 Raj 153 : (1952) RLW 396
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 47 Rule 7, 115, 96
High Courts05 May 1952Dismissed
Chandanmal Vs Phool Chand
Rajasthan High Court · AIR 1952 Raj 181 : (1952) RLW 212
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, Order 41 Rule 2Court Fees Act, 1870 — Section 10
High Courts05 May 1952Dismissed
Madhosingh and Another Vs Jaitpalsingh and Others
Rajasthan High Court · AIR 1954 Raj 46 : (1952) RLW 513
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 2Limitation Act, 1908 — Section 14
High Courts01 May 1952Allowed
Surajmal Vs The Rajasthan State
Rajasthan High Court · AIR 1953 Raj 78 : (1953) RLW 144
Constitution of India, 1950 — Article 31(1), 31(2)General Clauses Act, 1897 — Section 6India (Adaptation of Existing Indian Laws) Order, 1947 — Section 5(1)
High Courts01 May 1952Allowed
Bahadur Singh and Another Vs Jaswant Raj Mehta and Others
Rajasthan High Court · AIR 1953 Raj 158 : (1953) RLW 47
Constitution of India, 1950 — Article 13, 226Matsya Customs Ordinance, 1948 — Section 3(2), 48, 5(1), 72
High Courts23 Apr 1952
Damodar and Another Vs State
Rajasthan High Court · AIR 1953 Raj 127 : (1952) RLW 476
Criminal Procedure Code, 1898 (CrPC) — Section 223, 225, 537Penal Code, 1860 (IPC) — Section 361, 366
High Courts23 Apr 1952
Nathulal Vs Durgaprasad
Rajasthan High Court · (1952) RLW 507
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7(1)Supreme Court Rules, 1966 — Order 15
High Courts23 Apr 1952Allowed
Raghunandanlal and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1952 Raj 184 : (1952) RLW 489
Administration of Evacuee Property Act, 1950 — Section 7Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226
High Courts18 Apr 1952Allowed
Lakshmi Devi Vs Muthralal
Rajasthan High Court · AIR 1952 Raj 188 : (1952) RLW 258
Civil Procedure Code, 1908 (CPC) — Section 144Provincial Small Cause Courts Act, 1887 — Article 2Rajasthan Small Cause Courts Ordinance, 1950 — Article 2