High Courts29 Feb 1952Allowed
Samunder Singh Vs The State
Rajasthan High Court · AIR 1953 Raj 182 : (1952) RLW 187
Evidence Act, 1872 — Section 133, 9
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,390 of 2,400
High Courts26 Feb 1952Allowed
Mst. Govindi Bai Vs Lakshmi Chand
Rajasthan High Court · AIR 1953 Raj 136 : (1952) RLW 404
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts22 Feb 1952Allowed
Debi and Others Vs The State
Rajasthan High Court · AIR 1953 Raj 49 : (1952) RLW 223
Criminal Procedure Code, 1898 (CrPC) — Section 337Evidence Act, 1872 — Section 133, 9Penal Code, 1860 (IPC) — Section 391, 395
High Courts21 Feb 1952Dismissed
Chiranjilal Vs Sumer Oil Mills
Rajasthan High Court · AIR 1953 Raj 134 : (1952) RLW 436
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts19 Feb 1952Dismissed
Mukania and Another Vs Achalia and Others
Rajasthan High Court · AIR 1952 Raj 160 : (1952) RLW 225
Criminal Procedure Code, 1898 (CrPC) — Section 190, 190(1), 239
High Courts08 Feb 1952Dismissed
Harlal and Others Vs Subhkaran and Others
Rajasthan High Court · AIR 1952 Raj 134 : (1952) RLW 169
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 2, Order 47 Rule 4(2)
High Courts08 Feb 1952
Akhey Singh Vs Mahaveer Chand and Another
Rajasthan High Court · AIR 1952 Raj 190
Marwar Land Revenue Act, 1949 — Section 183, 191, 192
High Courts04 Feb 1952Allowed
Behari Dass Vs Jagdish and Others
Rajasthan High Court · AIR 1953 Raj 7 : (1952) RLW 229
Limitation Act, 1908 — Section 12, 5
High Courts01 Feb 1952
Harji Vs Revenue Board of Rajasthan
Rajasthan High Court · AIR 1952 Raj 132 : (1952) RLW 338
Rajasthan Revenue Courts (Procedure and Jurisdiction) Act, 1951 — Section 24
High Courts25 Jan 1952Allowed
Chandraram Vs Bhoma
Rajasthan High Court · AIR 1953 Raj 167 : (1952) RLW 217
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18, 100, 101
High Courts25 Jan 1952Allowed
Mt. Chandi Vs Rampratap
Rajasthan High Court · AIR 1953 Raj 144 : (1952) RLW 335
Transfer of Property Act, 1882 — Section 6
High Courts23 Jan 1952Dismissed
Keshrimal Vs The State
Rajasthan High Court · AIR 1953 Raj 198 : (1952) RLW 206
Criminal Procedure Code, 1898 (CrPC) — Section 344
High Courts22 Jan 1952Dismissed
State Vs Bala Prasad
Rajasthan High Court · AIR 1952 Raj 142 : (1952) RLW 220
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1)Penal Code, 1860 (IPC) — Section 182, 211
High Courts18 Jan 1952
Mst. Ponia Vs State
Rajasthan High Court · AIR 1953 Raj 122 : (1952) RLW 268
Criminal Procedure Code, 1898 (CrPC) — Section 254
High Courts18 Jan 1952
Mt. Jarao and Others Vs Ajudhyanath and Others
Rajasthan High Court · AIR 1952 Raj 96 : (1952) RLW 508
Criminal Procedure Code, 1898 (CrPC) — Section 14, 17, 192, 528, 528(2)
High Courts11 Jan 1952
Berisal Singh and Others Vs Matadin
Rajasthan High Court · AIR 1953 Raj 119 : (1952) RLW 265
Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(1), 112, 145
High Courts10 Jan 1952Allowed
Nisar Ahmad Vs Additional Commissioner, Jodhpur Division and Another
Rajasthan High Court · AIR 1952 Raj 104 : (1952) RLW 199
Constitution of India, 1950 — Article 226Jodhpur Municipal Act, 1943 — Section 27Rajasthan City Municipal Appeals (Regulation) Act, 1950 — Section 4
High Courts10 Jan 1952Dismissed
Madhoram Vs The State
Rajasthan High Court · AIR 1953 Raj 149 : (1952) RLW 484
Bikaner Municipal Act, 1923 — Section 172Constitution of India, 1950 — Article 226
High Courts08 Jan 1952Dismissed
Jas Raj Vs Municipal Board, Bikaner
Rajasthan High Court · AIR 1953 Raj 130 : (1952) RLW 416
Bikaner Municipal Act, 1923 — Section 116, 133Specific Relief Act, 1877 — Section 54, 56J
High Courts02 Jan 1952Partly Allowed
Chiman Mal Vs Ganesh
Rajasthan High Court · AIR 1952 Raj 187 : (1952) RLW 197
Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 130, 3, 6