High Courts12 Sept 1952Dismissed
Jamna Vs Mangya
Rajasthan High Court · AIR 1953 Raj 86
Constitution of India, 1950 — Article 227Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 7
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,387 of 2,400
High Courts12 Sept 1952Dismissed
Chauthmal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1953 Raj 73 : (1952) RLW 446
Constitution of India, 1950 — Article 226Rajasthan Town Municipalities Act, 1951 — Section 15, 203
High Courts09 Sept 1952Dismissed
Lachman Singh Vs Ghisa Bai
Rajasthan High Court · AIR 1953 Raj 84 : (1953) RLW 291
Constitution of India, 1950 — Article 226Rajasthan (Protection of Tenants) Ordinance, 1949 — Section 7
High Courts09 Sept 1952
Kedarnath Vs Umedilal
Rajasthan High Court · AIR 1953 Raj 77 : (1953) RLW 297
Constitution of India, 1950 — Article 227Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 22(3), 27(2)
High Courts04 Sept 1952Allowed
Kasimkhan Vs Chandratan
Rajasthan High Court · AIR 1954 Raj 25 : (1952) RLW 425
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)Limitation Act, 1908 — Section 5
High Courts02 Sept 1952Dismissed
Pandit Kanhiyalal Vs Mangal Singh
Rajasthan High Court · AIR 1953 Raj 69 : (1953) RLW 89
Civil Procedure Code, 1908 (CPC) — Section 115, 141Limitation Act, 1908 — Article 176
High Courts02 Sept 1952Dismissed
Ishar and Others Vs Naib-Tahsildar of Govindgarh and Others
Rajasthan High Court · AIR 1954 Raj 81
Administration of Evacuee Property (Central) Rules, 1950 — Rule 14(4)Administration of Evacuee Property Act, 1950 — Section 50Constitution of India, 1950 — Article 226
High Courts28 Aug 1952Dismissed
The State Vs Bhawani Shankar
Rajasthan High Court · AIR 1953 Raj 17
Criminal Procedure Code, 1898 (CrPC) — Section 367, 369, 421, 430, 439Penal Code, 1860 (IPC) — Section 302
High Courts27 Aug 1952
Madansingh Vs The State
Rajasthan High Court · AIR 1954 Raj 38 : (1952) RLW 379 : (1953) RLW 274
Evidence Act, 1872 — Section 32(5)
High Courts22 Aug 1952Allowed
Gangadhar Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1953 Raj 71
Constitution of India, 1950 — Article 226
High Courts19 Aug 1952Dismissed
Phoolchand and Another Vs Badri Prasad
Rajasthan High Court · AIR 1953 Raj 51 : (1953) RLW 185
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47Constitution of India, 1950 — Article 133(1)
High Courts19 Aug 1952
Mst. Gulab Bai and Another Vs Mt. Manphool Bai
Rajasthan High Court · AIR 1953 Raj 42 : (1953) RLW 129
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133(1)
High Courts19 Aug 1952Dismissed
Kishanlal Vs Firm Ramchandermal Jagannath
Rajasthan High Court · AIR 1953 Raj 216 : (1953) RLW 202
Evidence Act, 1872 — Section 77
High Courts12 Aug 1952Allowed
Abdul Shakoor Vs The State
Rajasthan High Court · AIR 1953 Raj 115 : (1952) RLW 427
Penal Code, 1860 (IPC) — Section 211
High Courts08 Aug 1952Dismissed
The State Vs Pyarelal
Rajasthan High Court · AIR 1953 Raj 104 : (1952) RLW 390
Rajasthan Public Gambling Ordinance, 1949 — Section 13
High Courts06 Aug 1952
Moolchand Vs The Collector, Sawai Jaipur and Others
Rajasthan High Court · (1952) 08 RAJ CK 0001
Jaipur Rent Control Order, 1947 — Section 7ARajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 12
High Courts29 Jul 1952Allowed
Kishoresingh Vs Revenue Board, Rajasthan and Another
Rajasthan High Court · AIR 1953 Raj 37
General Clauses Act, 1897 — Section 22Rajasthan Board of Revenue Ordinance, 1949 — Section 19Rajasthan Revenue Courts (Procedure and Jurisdiction) Act, 1951 — Section 26
High Courts24 Jul 1952Dismissed
Ajit Singh and Another Vs Yamuna Devi and Another
Rajasthan High Court · AIR 1953 Raj 121 : (1952) RLW 384
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 43 Rule 1
High Courts22 Jul 1952Dismissed
Bhairon Lal Vs The State
Rajasthan High Court · AIR 1953 Raj 131 : (1952) RLW 376
Evidence Act, 1872 — Section 133, 24, 30Penal Code, 1860 (IPC) — Section 300, 302
High Courts18 Jul 1952Dismissed
Pyarchand and Others Vs Dungar Singh
Rajasthan High Court · AIR 1953 Raj 90
Civil Procedure Code, 1908 (CPC) — Section 115