High Courts03 Apr 1961
COMMISSIONER OF Income Tax, NEW DELHI Vs BAKSHI BHAGCHAND.
Rajasthan High Court · (1961) 42 ITR 657
Income Tax Act, 1961 — Section 66
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,342 of 2,400
High Courts22 Mar 1961Dismissed
Dr. Ram Kumar Vs Mahadeo Lal and Another
Rajasthan High Court · AIR 1962 Raj 54
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, 148, 151, 152, 38
High Courts17 Mar 1961
State Vs Moti Singh
Rajasthan High Court · AIR 1962 Raj 35 : (1961) RLW 391
Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 234Penal Code, 1860 (IPC) — Section 409, 468, 477A
High Courts17 Mar 1961
COMMISSIONER OF Income Tax, NEW DELHI Vs BRAHAM DUTT BHARGAVA.
Rajasthan High Court · (1962) 46 ITR 387
Income Tax Act, 1961 — Section 16, 33, 66
High Courts17 Mar 1961Dismissed
Champalal Vs Saligram
Rajasthan High Court · AIR 1961 Raj 235 : (1962) RLW 513
Civil Procedure Code, 1908 (CPC) — Section 21Limitation Act, 1908 — Section 19Stamp Act, 1899 — Section 35
High Courts13 Mar 1961
Gulab Rai Vs Rajasthan State and Others
Rajasthan High Court · (1962) CriLJ 666 : (1961) RLW 376
Constitution of India, 1950 — Article 20, 226
High Courts09 Mar 1961
Jagdish Vs The State and Others
Rajasthan High Court · (1963) CriLJ 233
Penal Code, 1860 (IPC) — Section 147, 307, 323, 427, 440
High Courts22 Feb 1961Dismissed
Durga Prasad and Others Vs State
Rajasthan High Court · AIR 1962 Raj 92 : (1961) RLW 392
Railways Act, 1890 — Section 100, 101, 102, 103, 104
High Courts16 Feb 1961Allowed
Gappulal Gordhandas and Others Vs Chunilal Shyam Lal and Others
Rajasthan High Court · AIR 1961 Raj 286 : (1961) RLW 215
Partnership Act, 1932 — Section 69, 69(3)Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 6
High Courts15 Feb 1961
Pali Electricity Company Ltd. Vs Industrial Tribunal and Others
Rajasthan High Court · (1961) 2 LLJ 240 : (1962) RLW 111
COMPANIES ACT, 1956 — Section 27Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 3
High Courts10 Feb 1961Dismissed
Firm Narsingh Das Ladu Mal Vs Trilokchand Paddiwal and Another
Rajasthan High Court · AIR 1961 Raj 247 : (1961) RLW 290
Contract Act, 1872 — Section 128
High Courts08 Feb 1961Allowed
Bhagwandas and Another Vs State of Rajasthan
Rajasthan High Court · AIR 1961 Raj 287 : (1961) RLW 208
Civil Procedure Code, 1908 (CPC) — Section 21States Reorganisation Act, 1956 — Section 125
High Courts08 Feb 1961
HIRALAL Vs Income Tax OFFICER. MALI RAM v. COLLECTOR, BHILWARA.
Rajasthan High Court · (1962) 45 ITR 317 : (1962) RLW 461
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 228, 23, 27, 29, 46
High Courts08 Feb 1961Partly Allowed
Magna and Another Vs Rustam and Another
Rajasthan High Court · AIR 1963 Raj 3 : (1961) RLW 217
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2(3), 151
High Courts06 Feb 1961Dismissed
Hazarimal Kochnaji Vs Khemchand Maggaji
Rajasthan High Court · AIR 1962 Raj 86 : (1961) RLW 359
Contract Act, 1872 — Section 145, 222, 70
High Courts20 Jan 1961
Nawal Mal Vs Nathu Mal
Rajasthan High Court · AIR 1962 Raj 190
Constitution of India, 1950 — Article 246, 254Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 10, 11, 12, 13, 14
High Courts19 Jan 1961Allowed
Mst. Samu Bai and Another Vs Shahji Magan Lal
Rajasthan High Court · AIR 1961 Raj 207 : (1961) RLW 206
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 14, 20, 4, 8
High Courts17 Jan 1961Dismissed
Mangal Singh and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1962) 13 STC 801
Constitution of India, 1950 — Article 246, 265, 286
High Courts09 Jan 1961Allowed
The State Vs Bhoora and Others
Rajasthan High Court · AIR 1961 Raj 274 : (1961) RLW 188
Criminal Procedure Code, 1898 (CrPC) — Section 286(2), 337(2), 339, 339(1)Penal Code, 1860 (IPC) — Section 395, 396
High Courts03 Jan 1961
State Vs Sumer Chand
Rajasthan High Court · (1985) WLN 186
Penal Code, 1860 (IPC) — Section 409