Criminal Procedure Code, 1898 (CrPC) — Section 476, 477, 478, 479, 480Penal Code, 1860 (IPC) — Section 193Rajasthan High Court of Judicature Rules, 1952 — Rule 383

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High Courts09 May 1961

Tikuda Vs State and Others

Rajasthan High Court · AIR 1961 Raj 216

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(4), 146(1)

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High Courts03 May 1961Dismissed

Devi Lal Vs (Goswami Maharaj) Govind Lal

Rajasthan High Court · AIR 1961 Raj 283 : (1961) RLW 524

Sales of Goods Act, 1930 — Section 35, 38(1), 60

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High Courts28 Apr 1961

Behari Lal Vs Moola

Rajasthan High Court · (1962) CriLJ 192 : (1962) RLW 148

Penal Code, 1860 (IPC) — Section 21, 323

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High Courts28 Apr 1961Allowed

State of Rajasthan Vs Mahmood Ghasi Musalman and Another

Rajasthan High Court · AIR 1962 Raj 1 : (1961) RLW 498

Criminal Procedure Code, 1898 (CrPC) — Section 155, 173, 247, 4(1)Police Act, 1861 — Section 24

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High Courts27 Apr 1961Partly Allowed

Mst. Chandani Vs Rajasthan State and Others

Rajasthan High Court · AIR 1962 Raj 36 : (1962) RLW 49

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 1, Order 7 Rule 11Constitution of India, 1950 — Article 300

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High Courts26 Apr 1961Allowed

Shantilal Vs Farid Khan and Others

Rajasthan High Court · AIR 1962 Raj 99

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts21 Apr 1961Allowed

Karam Chand Thapper and Bros. (Coal Sales) Ltd., Jaipur Vs Sales Tax Officer, City Circle 'A' , Jaipur and Another

Rajasthan High Court · AIR 1963 Raj 51 : (1961) RLW 420

Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 72Rajasthan Sales Tax Act, 1954 — Section 2

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High Courts16 Apr 1961Dismissed

Triloki Nath Sinha Vs State

Rajasthan High Court · AIR 1962 Raj 94

Criminal Procedure Code, 1898 (CrPC) — Section 155(2), 173, 190(1), 200, 529Railways Act, 1890 — Section 110

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High Courts03 Apr 1961Dismissed

Babulal Vs State of Rajasthan and Another

Rajasthan High Court · AIR 1962 Raj 103 : (1961) RLW 406

Constitution of India, 1950 — Article 226, 311(2)

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