High Courts31 Oct 1961Allowed
Nathmal Nenmal, a firm Bombay Vs Mangilal and Others
Rajasthan High Court · AIR 1962 Raj 144 : (1962) RLW 35
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 30 Rule 2, Order 30 Rule 2(1), Order 30 Rule 2(3)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,340 of 2,400
High Courts28 Oct 1961Dismissed
Firm Shah Chandanmal Fatehraj and Others Vs Hazarilal
Rajasthan High Court · AIR 1962 Raj 122 : (1961) RLW 606
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 49Sales of Goods Act, 1930 — Section 25(1), 39
High Courts27 Oct 1961Allowed
Loona Ram and Others Vs Authority appointed under S. 15(1) Payment of Wages Act and Others
Rajasthan High Court · AIR 1962 Raj 173 : (1963) 2 LLJ 56 : (1962) RLW 226
Payment of Wages Act, 1936 — Section 15, 15(2), 17(1)
High Courts24 Oct 1961Allowed
Kapoorchand Vs State of Rajasthan
Rajasthan High Court · AIR 1962 Raj 258 : (1962) RLW 506
Constitution of India, 1950 — Article 311(2)Rajasthan Service Rules, 1951 — Rule 244(2)
High Courts20 Oct 1961Dismissed
State Vs Mangtu Ram and Another
Rajasthan High Court · AIR 1962 Raj 155 : (1962) RLW 231
Criminal Procedure Code, 1898 (CrPC) — Section 235(1), 239, 537Penal Code, 1860 (IPC) — Section 235(1), 279, 337, 426
High Courts09 Oct 1961
State of Rajasthan Vs Ranjita Ladhuram
Rajasthan High Court · AIR 1962 Raj 78
Evidence Act, 1872 — Section 9
High Courts09 Oct 1961Allowed
Haridas and Another Vs Banshidhar and Another
Rajasthan High Court · AIR 1962 Raj 57 : (1962) RLW 7
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1, Order 43 Rule 1(U), 105, 11
High Courts09 Oct 1961Allowed
Partumal and Another Vs Managing Officer and Others
Rajasthan High Court · AIR 1962 Raj 112 : (1962) RLW 1
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 24(1)
High Courts09 Oct 1961Allowed
Banshidhar Vs University of Rajasthan and Another
Rajasthan High Court · AIR 1963 Raj 172 : (1962) RLW 499
Constitution of India, 1950 — Article 15(1), 226, 29(2)Rajasthan University Act, 1946 — Section 22A, 30
High Courts04 Oct 1961
Onkarmal and Another Vs Banwarilal and Others
Rajasthan High Court · AIR 1962 Raj 127
Contract Act, 1872 — Section 15, 72Evidence Act, 1872 — Section 43
High Courts27 Sept 1961
State Vs Bhagwan Singh and Another
Rajasthan High Court · AIR 1963 Raj 81 : (1963) CriLJ 481
Evidence Act, 1872 — Section 114Motor Vehicles Act, 1939 — Section 123, 123(1)
High Courts19 Sept 1961Allowed
Ramdeo and Others Vs Birdi Chand Sumer Mal of Sambhar and Others
Rajasthan High Court · AIR 1962 Raj 164 : (1962) RLW 86
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts15 Sept 1961Dismissed
Sita Ram and Another Vs Tarachand
Rajasthan High Court · AIR 1962 Raj 136 : (1962) RLW 194
High Courts11 Sept 1961Allowed
Jaichand Lal Vs Firm Kesrichand Bhanwarlal and Others
Rajasthan High Court · AIR 1962 Raj 88 : (1962) RLW 121
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts07 Sept 1961
Municipal Board Vs Sooraj Mal and Others
Rajasthan High Court · AIR 1962 Raj 169 : (1961) RLW 595
United of Rajasthan Municipalities Ordinance, 1949 — Section 2, 4
High Courts04 Sept 1961
Sarwan and Another Vs Purilal
Rajasthan High Court · (1962) CriLJ 716 : (1961) RLW 631
Penal Code, 1860 (IPC) — Section 188
High Courts01 Sept 1961Dismissed
Nanga Vs Dhannalal and Others
Rajasthan High Court · AIR 1962 Raj 68 : (1961) RLW 653
Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 2(22), 35, 36
High Courts01 Sept 1961
Ramla Vs State
Rajasthan High Court · (1963) CriLJ 387 : (1962) RLW 70
Penal Code, 1860 (IPC) — Section 307, 320, 324, 326
High Courts01 Sept 1961
Government of Rajasthan and Another Vs Sangram Singh and Others
Rajasthan High Court · AIR 1962 Raj 43 : (1961) RLW 664
Bikaner State Limitation Act, 1920 — Article 165General Clauses Act, 1897 — Section 6Limitation Act, 1908 — Article 182, 183
High Courts29 Aug 1961
Abdul Gafoor and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1962 Raj 174 : (1961) CriLJ 426
Motor Vehicles Act, 1939 — Section 42, 43, 43(1), 57, 63