High Courts04 Sept 1973Allowed
Jagan Singh Vs Chotey Lal
Rajasthan High Court · (1973) RLW 674 : (1973) 6 WLN 654
Specific Relief Act, 1963 — Section 31
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,266 of 2,400
High Courts03 Sept 1973
Basanti Lal Vs Mst. Sajjan Devi and Others
Rajasthan High Court · (1973) RLW 710 : (1973) 6 WLN 651
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 39, 48
High Courts03 Sept 1973
Basantilal Vs Mt. Sajjan Devi and Others
Rajasthan High Court · AIR 1974 Raj 26
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 48Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 39, 48(1)
High Courts30 Aug 1973Dismissed
Pakharsingh Vs Kishansingh
Rajasthan High Court · AIR 1974 Raj 112 : (1973) RLW 611 : (1973) WLN 630
Contract Act, 1872 — Section 55Evidence Act, 1872 — Section 114, 16Specific Relief Act, 1963 — Section 10
High Courts29 Aug 1973
Rameshwarlal and Another Vs Balabux Tamra
Rajasthan High Court · AIR 1974 Raj 158 : (1974) RLW 52 : (1973) WLN 677
Contract Act, 1872 — Section 74
High Courts28 Aug 1973
Dalpat Rai Vs Manohar Lal and Sons and Others
Rajasthan High Court · AIR 1974 Raj 61 : (1973) WLN 770
Sales of Goods Act, 1930 — Section 4Transfer of Property Act, 1882 — Section 54Contract Act, 1872 — Section 74
High Courts28 Aug 1973Dismissed
Asharam and Another Vs Bhanwarlal
Rajasthan High Court · (1973) 6 WLN 890
Transfer of Property Act, 1882 — Section 3, 53A
High Courts27 Aug 1973Dismissed
Prof. Rameshwaram Bhadada Vs The University of Jodhpur and Others
Rajasthan High Court · (1973) RLW 565 : (1973) 6 WLN 613
Jai Narain Vyas University Jodhpur Act, 1962 — Section 22
High Courts22 Aug 1973
Commissioner of Income Tax Vs Mukanddas Vishnukumar and Another
Rajasthan High Court · (1976) 102 ITR 613 : (1973) RLW 677
Income Tax Act, 1922 — Section 18A(3)Income Tax Act, 1961 — Section 273
High Courts22 Aug 1973
Sheodan and Others Vs The State of Rajasthan
Rajasthan High Court · (1974) CriLJ 234 : (1973) RLW 572 : (1973) WLN 582
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts22 Aug 1973
Daleepsingh (deceased) through Sukhdevsingh and Others Vs Sukhdev Singh and Others
Rajasthan High Court · (1973) RLW 587 : (1973) 6 WLN 577
Rajasthan Pre-emption Act, 1966 — Section 4, 6
High Courts22 Aug 1973Dismissed
Hiralal Vs Municipal Board and Others
Rajasthan High Court · (1973) RLW 712 : (1973) 6 WLN 699
Constitution of India, 1950 — Article 226
High Courts22 Aug 1973Allowed
Roop Narain Vs Premchand T. Nathani and Others
Rajasthan High Court · AIR 1974 Raj 29 : (1973) RLW 594 : (1973) WLN 537
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts20 Aug 1973Dismissed
Capstan Meter (India) Ltd. Vs The State of Rajasthan
Rajasthan High Court · AIR 1974 Raj 63 : (1973) WLN 762
Land Acquisition Act, 1894 — Section 18Limitation Act, 1963 — Section 12, 12(2)
High Courts20 Aug 1973Dismissed
Sardar Singh Vs Mehant Bhagwandas
Rajasthan High Court · (1973) 6 WLN 768
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts16 Aug 1973Dismissed
Permanand and Another Vs Smt. Anandi Bai and Others
Rajasthan High Court · AIR 1974 Raj 65 : (1973) RLW 727 : (1973) WLN 643
Civil Procedure Code, 1908 (CPC) — Section 100, 21Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13Transfer of Property Act, 1882 — Section 106
High Courts07 Aug 1973Allowed
Narain Chand Mehta Vs Krishna Kumar
Rajasthan High Court · (1973) RLW 600 : (1973) 6 WLN 546
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts01 Aug 1973Dismissed
Chirmoli and Another Vs Jaganlal and Another
Rajasthan High Court · (1973) 6 WLN 857
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 19A, 19B
High Courts25 Jul 1973
Khajoolal Vs Amarchand
Rajasthan High Court · (1973) 6 WLN 841
Transfer of Property Act, 1882 — Section 107
High Courts19 Jul 1973Partly Allowed
State of Rajasthan Vs Sindhi Film Exchange
Rajasthan High Court · AIR 1974 Raj 31 : (1973) WLN 564
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 13, Order 19 Rule 1Rajasthan Small Cause Courts Ordinance, 1950 — Article 3