High Courts09 Oct 1973
Jaipur Metals and Electricals Ltd. Vs Commissioner of Income Tax and Others
Rajasthan High Court · (1973) 6 WLN 960
Income Tax Act, 1961 — Section 18A(9), 256(2), 28(1)(c)
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,265 of 2,400
High Courts09 Oct 1973
JAIPUR METALS AND ELECTRICALS LTD Vs COMMISSIONER OF Income Tax AND OTHERS.
Rajasthan High Court · (1974) 97 ITR 721
Income Tax Act, 1961 — Section 28, 66
High Courts08 Oct 1973Dismissed
Kamal Kishore Goyal Vs Union Co-operative Insurance Society Ltd. and Another
Rajasthan High Court · (1973) 6 WLN 729
Union Co-operative Insurance Societys Service Rules — Rule 8
High Courts01 Oct 1973Allowed
Mst. Radha Vs The State of Rajasthan
Rajasthan High Court · (1973) RLW 684 : (1973) 6 WLN 709
Penal Code, 1860 (IPC) — Section 302, 318
High Courts26 Sept 1973Allowed
Smt. Bhanwari Bai Vs Joharilal Soni
Rajasthan High Court · (1973) RLW 679 : (1973) WLN 703
Provincial Insolvency Act, 1920 — Section 4, 53
High Courts26 Sept 1973Dismissed
Kulwant Rai Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1974 Raj 133 : (1973) RLW 662 : (1973) WLN 717
Motor Vehicles Act, 1939 — Section 68DRoad Transport Corporations Act, 1950 — Section 38
High Courts26 Sept 1973
D.S. Bhandari Vs The State of Rajasthan
Rajasthan High Court · (1973) 6 WLN 765
Penal Code, 1860 (IPC) — Section 420, 468Prevention of Corruption Act, 1988 — Section 5
High Courts26 Sept 1973Partly Allowed
Hardwarilal and Others Vs Dwarka Prasad and Others
Rajasthan High Court · AIR 1974 Raj 101 : (1973) RLW 666 : (1973) WLN 712
High Courts25 Sept 1973Dismissed
Vishan Das Vs Smt. Niji Bai and Others
Rajasthan High Court · (1974) RLW 48 : (1973) 6 WLN 871
Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 25Transfer of Property Act, 1882 — Section 106
High Courts21 Sept 1973Dismissed
Kishan Singh Vs Kewal Raj and Others
Rajasthan High Court · (1973) RLW 691 : (1973) 6 WLN 637
Rajasthan Premises (Control of Rent and Eviction) (Amendment) Act, 1959 — Section 19A
High Courts21 Sept 1973Allowed
Samarathmal and Others Vs Jugaldas and Others
Rajasthan High Court · AIR 1974 Raj 104 : (1973) WLN 813
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Motor Vehicles Act, 1939 — Section 43, 44(3), 45, 46, 57
High Courts20 Sept 1973
Rajasthan State Road Transport Corporation Vs The Judge, Industrial Tribunal Rajasthan and Others
Rajasthan High Court · (1974) 2 LLJ 328 : (1973) RLW 695 : (1973) WLN 686
Constitution of India, 1950 — Article 133Industrial Disputes (Banking and Insurance Companies) Act, 1949 — Section 2Industrial Disputes Act, 1947 — Section 10, 10A, 17, 17A, 2
High Courts17 Sept 1973Dismissed
Sohanlal Soni Vs Mani Ram
Rajasthan High Court · AIR 1974 Raj 20 : (1973) RLW 726 : (1973) WLN 635
Advocates Act, 1961 — Section 43Civil Procedure Code, 1908 (CPC) — Section 38
High Courts14 Sept 1973Allowed
Jagdish Prasad and Another Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · (1973) 6 WLN 897
Constitution of India, 1950 — Article 226
High Courts13 Sept 1973Dismissed
Union of India (UOI) Vs B.K. Dutta
Rajasthan High Court · (1973) RLW 714 : (1973) 6 WLN 663
Constitution of India, 1950 — Article 311
High Courts08 Sept 1973
V.N. Khanna Vs Official Liquidator, Golecha Properties (P) Limited
Rajasthan High Court · (1974) WLN 729
Limitation Act, 1963 — Section 5
High Courts06 Sept 1973
Sher Ali and Others Vs Nasirkhan and Others
Rajasthan High Court · AIR 1974 Raj 150 : (1973) RLW 577 : (1973) WLN 622
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Sept 1973Dismissed
Tara Singh Vs Smt. Shakuntala
Rajasthan High Court · AIR 1974 Raj 21 : (1973) RLW 732 : (1973) WLN 657
Civil Procedure Code, 1908 (CPC) — Section 11, 96Hindu Marriage Act, 1955 — Section 28, 9
High Courts05 Sept 1973Dismissed
Nathu and Others Vs Laxmi Narain and Others
Rajasthan High Court · AIR 1974 Raj 153 : (1973) RLW 687 : (1973) WLN 1029
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 41 Rule 4
High Courts05 Sept 1973Allowed
Hanuman Prasad Vs Gaindi Lal
Rajasthan High Court · AIR 1974 Raj 41 : (1973) WLN 626
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(5), 13(6), 13(7), 13A