High Courts16 Nov 1973Dismissed
Sitaram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1973) 6 WLN 917
Constitution of India, 1950 — Article 14Road Transport Corporations Act, 1950 — Section 11, 12, 14, 15, 18
COURT ARCHIVE
Rajasthan High Court judgments
47,996 judgments · page 2,264 of 2,400
High Courts14 Nov 1973Allowed
Sawa and Others Vs The State
Rajasthan High Court · (1974) RLW 19 : (1973) 6 WLN 839
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 193
High Courts13 Nov 1973
Smt. Gauri and Others Vs Smt. Brijkanwar Devi
Rajasthan High Court · (1974) RLW 1 : (1973) 6 WLN 799
Civil Procedure Code, 1908 (CPC) — Section 2Court Fees Act, 1870 — Section 7Presidency Towns Insolvency Act, 1909 — Section 17
High Courts12 Nov 1973Dismissed
Mohanlal and Others Vs The Jaipur Hosiery Mills Private Limited
Rajasthan High Court · (1974) RLW 4 : (1973) 6 WLN 832
Transfer of Property Act, 1882 — Section 111
High Courts11 Nov 1973
The State of Rajasthan Vs Alaram
Rajasthan High Court · (1973) 6 WLN 828
Criminal Procedure Code, 1898 (CrPC) — Section 156, 190, 193, 436Evidence Act, 1872 — Section 27, 80Penal Code, 1860 (IPC) — Section 392
High Courts09 Nov 1973Allowed
Mst. Gaumati and Others Vs Shanker Lal
Rajasthan High Court · AIR 1974 Raj 147 : (1974) RLW 23 : (1973) WLN 867
Hindu Succession Act, 1956 — Section 14(1)
High Courts08 Nov 1973Dismissed
Mehtab Chand Golcha and Others Vs The Official Liquidator and Another
Rajasthan High Court · (1973) 6 WLN 902
COMPANIES ACT, 1956 — Section 17, 18, 19, 20, 21Constitution of India, 1950 — Article 133, 134, 14Criminal Procedure Code, 1898 (CrPC) — Section 417, 5
High Courts07 Nov 1973Dismissed
Kripal Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1973) 6 WLN 906
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 14
High Courts06 Nov 1973Dismissed
Baboolal Vs Smt. Prem Lata
Rajasthan High Court · AIR 1974 Raj 93 : (1974) RLW 56 : (1973) WLN 809
Hindu Marriage Act, 1955 — Section 24, 26
High Courts05 Nov 1973Dismissed
Laxminarain Misra Vs Kailash Narain Gupta and Others
Rajasthan High Court · AIR 1974 Raj 55 : (1974) RLW 7 : (1973) WLN 786
Civil Procedure Code, 1908 (CPC) — Section 24Motor Vehicles Act, 1939 — Section 110
High Courts05 Nov 1973
Brij Mohan Vs Commissioner of Income Tax and Others
Rajasthan High Court · (1976) 103 ITR 34 : (1974) RLW 32 : (1973) WLN 792
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 7Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131, 132(5)
High Courts02 Nov 1973Allowed
Milkiyat Singh Vs Kakasingh and Others
Rajasthan High Court · (1974) RLW 40 : (1973) 6 WLN 821
Contract Act, 1872 — Section 74
High Courts31 Oct 1973Allowed
Roop Chand Vs Bhag Chand
Rajasthan High Court · (1973) 6 WLN 804
Evidence Act, 1872 — Section 115
High Courts31 Oct 1973
Dalichand Tejraj Vs Commissioner of Income Tax
Rajasthan High Court · (1974) 97 ITR 383 : (1973) RLW 737 : (1973) WLN 744
Income Tax Act, 1961 — Section 256(1)
High Courts31 Oct 1973
Controller of Estate Duty Vs Smt. Shanta Ben Mani Lal Patel
Rajasthan High Court · (1975) 100 ITR 229 : (1973) RLW 651 : (1973) WLN 722
Estate Duty Act, 1953 — Section 10, 64
High Courts30 Oct 1973Allowed
Shrikishan Vs Bhanwarlal
Rajasthan High Court · AIR 1974 Raj 96 : (1973) WLN 778
Evidence Act, 1872 — Section 114, 3Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts18 Oct 1973Dismissed
Jawan Mal Vs Gaj Singhji
Rajasthan High Court · AIR 1974 Raj 184 : (1973) WLN 756
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts15 Oct 1973Allowed
Union of India (UOI) Vs Tekchand
Rajasthan High Court · (1974) RLW 13 : (1973) 6 WLN 774
Constitution of India, 1950 — Article 16Evidence Act, 1872 — Section 65
High Courts11 Oct 1973Dismissed
Mohan Singh Vs The State of Rajasthan
Rajasthan High Court · (1973) RLW 657 : (1973) 6 WLN 749
Criminal Procedure Code, 1898 (CrPC) — Section 164, 342Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302
High Courts11 Oct 1973Allowed
Taranath and Others Vs The State of Rajasthan
Rajasthan High Court · (1973) RLW 704 : (1973) 6 WLN 736
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324