High Courts05 Jul 1979Dismissed
Dr. (Smt.) Snehlata Mathur Vs Mahendra Narain
Rajasthan High Court · AIR 1980 Raj 64
Guardians and Wards Act, 1890 — Section 10, 19, 25, 47Hindu Minority and Guardianship Act, 1956 — Section 13, 6
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,065 of 2,241
High Courts03 Jul 1979Dismissed
Keshav Puri Vs Union of India (UOI) and Others
Rajasthan High Court · (1979) WLN 393
All India Services Act, 1951 — Section 3Constitution of India, 1950 — Article 226Succession Act, 1925 — Section 306
High Courts03 Jul 1979Allowed
The Assistant Commercial Taxes Officer Vs Ramesh Leather Stores and Another
Rajasthan High Court · (1982) 49 STC 79
Rajasthan Sales Tax Act, 1954 — Section 15(3A)
High Courts02 Jul 1979
Indra and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1980) 122 ITR 510 : (1979) RLW 410 : (1979) WLN 266
Income Tax Act, 1961 — Section 271(1), 271(4A), 273A
High Courts19 Jun 1979Allowed
Premsingh Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 769
Penal Code, 1860 (IPC) — Section 304, 304A
High Courts11 May 1979
Kalyanji Patel Vs Motilal
Rajasthan High Court · (1979) WLN 187
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 May 1979Dismissed
Gulam Rasool Vs Smt. Mariyam and Others
Rajasthan High Court · AIR 1980 Raj 197 : (1979) RLW 404
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4), 115
High Courts11 May 1979Allowed
The Rajputana Cotton Press Public Limited Company Vs The State of Rajasthan and Others
Rajasthan High Court · (1979) 44 STC 373
Constitution of India, 1950 — Article 226
High Courts11 May 1979Allowed
Jaipur Udyog Ltd. Vs Commercial Taxes Officer
Rajasthan High Court · (1979) 44 STC 456
Constitution of India, 1950 — Article 226
High Courts11 May 1979
Ramchod Mal Vs Nawratanmal and Others
Rajasthan High Court · (1979) RLW 418 : (1979) WLN 489
Civil Procedure Code, 1908 (CPC) — Section 2, 47, 96COMPANIES ACT, 1956 — Section 483Constitution of India, 1950 — Article 133
High Courts08 May 1979Dismissed
Dhanraj Vs Mst. Kishni Devi
Rajasthan High Court · (1979) WLN 191
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 200, 482
High Courts07 May 1979
Panney Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1979) WLN 377
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 467, 468, 469, 470, 471Limitation Act, 1963 — Section 5
High Courts07 May 1979Dismissed
Om Prakash Vs The State of Rajasthan
Rajasthan High Court · (1979) RLW 435 : (1979) WLN 760
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 437, 439Official Secrets Act, 1923 — Section 3, 5Penal Code, 1860 (IPC) — Section 147, 148, 149, 216A, 302
High Courts05 May 1979Allowed
Dal Chand and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1979) RLW 303 : (1979) WLN 266
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202Penal Code, 1860 (IPC) — Section 427, 448
High Courts05 May 1979Allowed
Mangla Vs The State
Rajasthan High Court · (1979) RLW 309 : (1979) WLN 274
Criminal Procedure Code, 1973 (CrPC) — Section 523
High Courts04 May 1979Dismissed
Chain Sukh Ranga Vs The State of Rajasthan
Rajasthan High Court · (1979) RLW 312 : (1979) WLN 275
Penal Code, 1860 (IPC) — Section 409
High Courts04 May 1979Allowed
Bhagwana Vs The State of Rajasthan
Rajasthan High Court · (1979) ACJ 481 : (1979) RLW 310 : (1979) WLN 270
Penal Code, 1860 (IPC) — Section 304A
High Courts02 May 1979Allowed
Yasin Vs State of Rajasthan
Rajasthan High Court · (1980) ACJ 22 : (1979) WLN 369
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts01 May 1979Dismissed
Laxmi Narayan Vs Gopilal and Others
Rajasthan High Court · (1979) WLN 155
Evidence Act, 1872 — Section 90