High Courts22 Aug 1979Dismissed

Laxman Vs Champalal and Others

Rajasthan High Court · (1979) WLN 264

Criminal Procedure Code, 1973 (CrPC) — Section 225, 227, 313, 378, 417Penal Code, 1860 (IPC) — Section 109, 147, 342, 366, 379
High Courts17 Aug 1979Allowed

Sayeed Khan Vs State of Rajasthan

Rajasthan High Court · (1979) WLN 466

Constitution of India, 1950 — Article 132, 14, 19, 196, 226Official Secrets Act, 1923 — Section 5Prisons Act, 1894 — Section 15, 28, 42, 45, 54
High Courts03 Aug 1979Partly Allowed

Darshan Singh Vs Mst. Daso

Rajasthan High Court · AIR 1980 Raj 102 : (1979) RLW 546 : (1979) WLN 412

Divorce Act, 1869 — Section 55Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 25
High Courts02 Aug 1979

Hari Ram Vs Ratanlal

Rajasthan High Court · AIR 1980 Raj 82 : (1979) RLW 589

Rajasthan High Court of Judicature Rules, 1952 — Rule 159
High Courts30 Jul 1979Dismissed

Damodar Vs Urmila

Rajasthan High Court · AIR 1980 Raj 57

Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 19