High Courts23 Jul 1979Allowed
Arjun Singh Vs Puran Mal and Others
Rajasthan High Court · AIR 1980 Raj 70 : (1979) RLW 424 : (1979) WLN 390
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 2,064 of 2,241
High Courts21 Jul 1979Dismissed
Assistant Commercial Taxes Officer, Ward B, Vs National Bricks and Lime Industries
Rajasthan High Court · (1980) 45 STC 295
Rajasthan Sales Tax Act, 1954 — Section 15(3A), 9(3)(b)
High Courts21 Jul 1979Allowed
Balkishan Vs State Transport Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1980 Raj 234
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 62(1), 64(1), 64A
High Courts20 Jul 1979
Jabbar Mal Duggar Vs Union of India (UOI) and Others
Rajasthan High Court · (1980) 123 ITR 276 : (1979) RLW 522 : (1979) WLN 362
Estate Duty (Amendment) Act, 1958 — Section 29Estate Duty Act, 1953 — Section 64(7)
High Courts19 Jul 1979
Commissioner of Income Tax (Central) Vs Prem Raj Daulatram
Rajasthan High Court · (1981) 130 ITR 459 : (1979) RLW 566
Income Tax Act, 1922 — Section 22(2)Income Tax Act, 1961 — Section 271(1), 297(2)
High Courts19 Jul 1979Dismissed
Raghubir Singh and Another Vs The Board of Revenue for Rajasthan and Others
Rajasthan High Court · (1979) WLN 481
Rajasthan Land Revenue Act, 1956 — Section 9Rajasthan Tenancy Act, 1955 — Section 21
High Courts19 Jul 1979Dismissed
Ghanshyam Chandra Mathur Vs The State of Rajasthan and Others
Rajasthan High Court · (1979) WLN 773
Constitution of India, 1950 — Article 165, 217, 226Criminal Procedure Code, 1973 (CrPC) — Section 417, 422
High Courts17 Jul 1979Dismissed
Shamim Bano Vs The Union of India (UOI) and Others
Rajasthan High Court · AIR 1980 Raj 98 : (1979) RLW 444
Citizenship Act, 1955 — Section 5(1), 5(4)Constitution of India, 1950 — Article 226
High Courts16 Jul 1979Dismissed
Parkha Vs Jawan Mal
Rajasthan High Court · (1979) WLN 515
Rajasthan Relief of Agricultural Indebtedness Act, 1957 — Section 17Rajasthan Scheduled Debtors (Liquidation of Indebtedness) Act, 1976 — Section 4(a)
High Courts13 Jul 1979Dismissed
Amar Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1979) RLW 412 : (1979) WLN 371
Constitution of India, 1950 — Article 226
High Courts12 Jul 1979Dismissed
Mehtab Chand Golcha and Another Vs Official Liquidator, Golcha Properties
Rajasthan High Court · (1979) 07 RAJ CK 0028
Companies Act, 1956 — Section 483
High Courts12 Jul 1979Dismissed
Kalu Vs Board of Revenue and Others
Rajasthan High Court · (1979) RLW 526 : (1979) WLN 403
Constitution of India, 1950 — Article 226, 299Government of India Act, 1935 — Section 175
High Courts11 Jul 1979Dismissed
Cheni Ram and Another Vs Shanti Devi and Another
Rajasthan High Court · AIR 1980 Raj 192
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts11 Jul 1979Allowed
Pukh Raj and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1980 Raj 83 : (1979) RLW 502 : (1979) WLN 354
Constitution of India, 1950 — Article 14, 226Evidence Act, 1872 — Section 115Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts10 Jul 1979Dismissed
Damodar Lal Kabra Vs Income Tax Officer, B-Ward and Others
Rajasthan High Court · (1980) 121 ITR 288
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 27Income Tax Act, 1961 — Section 142(1), 147, 148, 149, 282
High Courts10 Jul 1979
Nandram Vs State of Rajasthan
Rajasthan High Court · (1979) RLW 477 : (1979) WLN 373
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439, 55
High Courts10 Jul 1979Dismissed
Radient Industries Vs The Union of India (UOI) and Others
Rajasthan High Court · (1980) 6 ELT 21
Central Excise Rules, 1954 — Rule 174, 200ACentral Excises and Salt Act, 1944 — Section 12, 35, 36, 6, 9Constitution of India, 1950 — Article 226, 227
High Courts10 Jul 1979Dismissed
Rama Shanker Vs Smt. Rama Beti alias Sharda alias Kamala
Rajasthan High Court · (1979) WLN 219
Guardians and Wards Act, 1890 — Section 25, 47Penal Code, 1860 (IPC) — Section 497
High Courts07 Jul 1979Allowed
Rangi Lal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1980 Raj 61
Rajasthan Minor Mineral Concession Rules, 1959 — Rule 17, 17(21), 17(22)
High Courts05 Jul 1979
Commercial Taxes Officer Vs Foreign Import and Export Association
Rajasthan High Court · (1980) 45 STC 265
Central Sales Tax Act, 1956 — Section 10, 10A, 8