High Courts04 Oct 2021Dismissed
Shrawan Singh And Others Vs Daulatram And Others
Rajasthan High Court · (2021) 10 RAJ CK 0001
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 196 of 2,241
High Courts01 Oct 2021Allowed
Sahbaj Sohel Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 10 RAJ CK 0031
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i)(ii), 3(2)(v)(va), 14A(2)Indian Penal Code, 1860 — Section 341, 354GH, 376(2), 384, 450, 457Information Technology Act, 2000 — Section 67
High Courts01 Oct 2021Disposed Of
Hemlata And Others Vs Manish Raj And Others
Rajasthan High Court · (2021) 10 RAJ CK 0030
High Courts01 Oct 2021Partly Allowed
Deepu Kunwar And Others Vs Abbas Khan And Others
Rajasthan High Court · (2021) 10 RAJ CK 0029
High Courts01 Oct 2021Dismissed
Oriental Insurance Company Vs Purkha Ram And Others
Rajasthan High Court · (2021) 10 RAJ CK 0028
High Courts01 Oct 2021Partly Allowed
Ganesh Vs Ram Prakash And Others
Rajasthan High Court · (2021) 10 RAJ CK 0027
High Courts01 Oct 2021Allowed
Nand Kishor Mahawar Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0026
Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Oct 2021Allowed
Rodulal And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0025
Indian Penal Code, 1860 — Section 120B, 306, 376Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Oct 2021Allowed
Sunil @ Billu Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0024
Indian Penal Code, 1860 — Section 302, 307, 498ACode Of Criminal Procedure, 1973 — Section 439
High Courts01 Oct 2021Allowed
Parasram Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0023
Indian Penal Code, 1860 — Section 363, 366A, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts01 Oct 2021Allowed
Priyanshu Tetarwal Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0022
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Oct 2021Disposed Of
Mangalchand And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0006
Code Of Criminal Procedure, 1973 — Section 389Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
High Courts01 Oct 2021Allowed
Shivraj And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 10 RAJ CK 0005
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 143, 323, 354, 365, 379, 386, 452Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Oct 2021Allowed
Insaf Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 10 RAJ CK 0004
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 143, 323, 354, 365, 379, 386, 452Code Of Criminal Procedure, 1973 — Section 439
High Courts30 Sept 2021Disposed Of
Gyan Kunj College Vs Pandit Deendayal Upadhyaya Shekhawati University And Others
Rajasthan High Court · (2021) 09 RAJ CK 0089
High Courts30 Sept 2021Disposed Of
M.C. Bhaskar College Vs Pandit Deendayal Upadhyaya Shekhawati University And Others
Rajasthan High Court · (2021) 09 RAJ CK 0088
High Courts30 Sept 2021Disposed Of
Arun Kumar Vs State Of Rajasthan
Rajasthan High Court · (2021) 09 RAJ CK 0086
High Courts30 Sept 2021Disposed Of
Gurukul College Vs Pandit Deendayal Upadhyaya Shekhawati University And Others
Rajasthan High Court · (2021) 09 RAJ CK 0084
High Courts29 Sept 2021Allowed
Hem Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 09 RAJ CK 0083
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366(KA), 342, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts29 Sept 2021Disposed Of
Haiji Bai And Others Vs Daulatram And Others
Rajasthan High Court · (2021) 09 RAJ CK 0082