High Courts23 Oct 2021Allowed
Dariyekhan S/O Shri Deenu Khan Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Electricity Act, 2003 — Section 136
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 193 of 2,241
High Courts23 Oct 2021Allowed
Bhagga @ Baltej Singh S/O Jaganendra Singh Jat Sikh Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0068
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29, 37Evidence Act, 1872 — Section 27, 65B
High Courts23 Oct 2021Dismissed
Mangi Lal S/O Sh. Kalu Ram Gurjar Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0067
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29
High Courts23 Oct 2021Allowed
Kamlesh S/O Jayraj Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0066
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 336A, 376(D), 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5k, 6, 16, 17
High Courts23 Oct 2021Allowed
Yakub S/O Kamrudeen And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0065
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 341, 354, 452, 376, 511
High Courts23 Oct 2021Allowed
Ram Prasad And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0064
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 498A
High Courts23 Oct 2021Allowed
Bhupendra S/O Sh. Badichand And Others Vs State
Rajasthan High Court · (2021) 10 RAJ CK 0063
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts23 Oct 2021Allowed
Anil S/O Heera Lal Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0061
Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 16, 54
High Courts23 Oct 2021Allowed
Khurshida Banu W/O Khurshid Khan D/O Sadiq Khan Vs Khurshid Khan
Rajasthan High Court · (2021) 10 RAJ CK 0060
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts22 Oct 2021Allowed
Dinesh Gurjar S/O Kalu Ram Gurjar Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0059
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts22 Oct 2021Allowed
Nemaram S/O Bhaguram Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0058
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, (Amended) 2018 — Section 7
High Courts22 Oct 2021Allowed
Mukesh S/O Prabhulal Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0057
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457, 411
High Courts22 Oct 2021Allowed
Abhishek S/O Rameshchandra And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0056
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 392, 394
High Courts20 Oct 2021Dismissed
Union Of India And Others Vs Rajendra Prasad And Others
Rajasthan High Court · (2021) 10 RAJ CK 0096
Constitution Of India, 1950 — Article 227
High Courts20 Oct 2021Disposed Of
Dr. Chetna Yadav And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2021) 10 RAJ CK 0095
High Courts20 Oct 2021Allowed
Sagar @ Sansar @ Joli S/O Shri Rajendra And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 307, 336, 384, 387Information Technology Act, 2000 — Section 67
High Courts20 Oct 2021Allowed
Mahendra Singh S/O Banne Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 436
High Courts20 Oct 2021Allowed
Kanahaiya Lal @ Ravi S/O Shankar Lal And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0053
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 394, 395, 398, 458
High Courts20 Oct 2021Allowed
Sachin S/O Koja Ram Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0052
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts20 Oct 2021Allowed
Ganesh S/O Mahaveer Parsad And Others Vs State Of Rajasthan
Rajasthan High Court · (2021) 10 RAJ CK 0051
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18